High Courts30 Nov 1999
Balwant Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2000) 2 ILR (P&H) 247
Constitution of India, 1950 — Article 226, 311
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,104 of 4,612
High Courts30 Nov 1999Allowed
Subhash Sharma Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 2 DMC 392 : (2000) 1 RCR(Criminal) 590
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts30 Nov 1999Dismissed
Ashok Kumar Gupta and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 125 PLR 601 : (2000) 2 RCR(Civil) 99
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 5, 6
High Courts29 Nov 1999
Bishamber Dass Vs Additional Registrar (D) Co-Operative Societies Punjab and others
Punjab And Haryana At Chandigarh · (2000) 2 RCR(Civil) 205
High Courts29 Nov 1999
Baldev Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 11 P&H CK 0126
Constitution of India, 1950 — Article 14, 226, 227
High Courts29 Nov 1999
Harcharan Singh Vs Union of India
Punjab And Haryana At Chandigarh · (1999) 11 P&H CK 0125
Constitution of India, 1950 — Article 14, 16, 226
High Courts29 Nov 1999Allowed
State of Punjab Vs Ranjit Singh
Punjab And Haryana At Chandigarh · (2000) 125 PLR 45 : (2000) 2 RCR(Civil) 257
Land Acquisition Act, 1894 — Section 30
High Courts29 Nov 1999
Rajinder Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2000) 84 FLR 556
Constitution of India, 1950 — Article 16, 46
High Courts29 Nov 1999Dismissed
Satgur Sewak Rice and General Mills Vs Punjab State Civil Supplies Corporation Limited and Another
Punjab And Haryana At Chandigarh · (2000) 124 PLR 748
Arbitration and Conciliation Act, 1996 — Section 19, 25
High Courts29 Nov 1999
Harnek Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 2 RCR(Criminal) 403
High Courts29 Nov 1999
Dharam Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 448
High Courts29 Nov 1999
M/s. Bicycle Manufacturing Corporation and another Vs M/s. Samrat Shipping Company Pvt. Ltd.,
Punjab And Haryana At Chandigarh · (2000) 2 CivCC 34 : (2000) 2 RCR(Criminal) 220
High Courts29 Nov 1999
Gram Panchayat, Hirdapur Vs Director, Consolidation of Holdings, Punjab
Punjab And Haryana At Chandigarh · (2006) 4 CivCC 438 : (2006) 4 CivCC 438 : (2006) 3 RCR(Civil) 76
High Courts29 Nov 1999
Sanjay Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 490
High Courts29 Nov 1999
Hans Raj Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 2 AICLR 185 : (2000) 1 RCR(Criminal) 743
High Courts29 Nov 1999
Surinder Kumar alias Monu Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 AICLR 717
High Courts29 Nov 1999Dismissed
Hoshiar Singh and Others Vs Mahender and Others
Punjab And Haryana At Chandigarh · (2000) 2 CivCC 160 : (2000) 124 PLR 751 : (2000) 2 RCR(Civil) 66
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts26 Nov 1999Dismissed
United India Insurance Ltd. Vs Ranjit Kaur and others
Punjab And Haryana At Chandigarh · (1999) 11 P&H CK 0127
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
High Courts26 Nov 1999
Gurcharan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 296
Constitution of India, 1950 — Article 226East Punjab Utilization of Lands Act, 1949 — Section 11, 3, 3, 5, 7
High Courts26 Nov 1999Allowed
Ajit Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 2 DMC 95 : (2000) 1 RCR(Criminal) 410
Criminal Procedure Code, 1973 (CrPC) — Section 438