High Courts16 Nov 1999Allowed
Kot Shamir Co-operative Agricultural Service Society Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 2000 P&H 107 : (2000) 2 ILR (P&H) 166 : (2000) 124 PLR 593 : (2000) 1 RCR(Civil) 525
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,106 of 4,612
High Courts16 Nov 1999
AGGARWAL STEEL TRADERS Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2001) 250 ITR 738
Income Tax Act, 1961 — Section 143, 147, 148, 17, 260A
High Courts16 Nov 1999
M/s. Bhiwani Textile Mills, Bhiwani Vs Presiding Officer, Industrial Tribunal-cum-labour Court, Rohtak and others
Punjab And Haryana At Chandigarh · (1999) 11 P&H CK 0093
Industrial Disputes Act, 1947 — Section 10(1)(c)
High Courts16 Nov 1999Allowed
Harvinder Singh Vs Punjab State Electricity Board and Others
Punjab And Haryana At Chandigarh · AIR 2000 P&H 114
Electricity Act, 1910 — Section 23
High Courts16 Nov 1999
Om Raj Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 2 AICLR 448 : (2002) 1 CurLJ 686 : (2002) 1 RCR(Criminal) 799
High Courts16 Nov 1999
Aggarwal Steel Traders Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2000) 1 ILR (P&H) 310 : (2000) 109 TAXMAN 283
Income Tax Act, 1961 — Section 143(3), 147, 148, 260A, 4Income Tax Rules, 1962 — Rule 6DD
High Courts16 Nov 1999
Charanjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 1 AICLR 379 : (2000) 1 RCR(Criminal) 333
High Courts16 Nov 1999Allowed
Ceat Financial Services Ltd. Vs Haryana Suraj Maltings Limited
Punjab And Haryana At Chandigarh · (1999) 11 P&H CK 0068
Companies Act, 1956 — Section 433
High Courts16 Nov 1999Dismissed
Basant Ram and Others Vs Smt. Devi and Others
Punjab And Haryana At Chandigarh · AIR 2000 P&H 134 : (2000) 124 PLR 755 : (2000) 1 RCR(Rent) 138
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts16 Nov 1999
Commissioner of Income Tax Vs Eveline International
Punjab And Haryana At Chandigarh · (2000) 243 ITR 493
Income Tax Act, 1961 — Section 32AB, 80
High Courts16 Nov 1999
Bhiwani Textile Mills, Bhiwani Vs Presiding Officer, Industrial Tribunal-cum-labour Court, Rohtak and others
Punjab And Haryana At Chandigarh · (1999) 11 P&H CK 0055
Industrial Disputes Act, 1947 — Section 10(1)
High Courts16 Nov 1999
Harjinder Singh @ Ghullu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 1 AICLR 49 : (2000) 1 RCR(Criminal) 159
High Courts16 Nov 1999
State of Punjab Vs Balraj Singh
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 822
High Courts16 Nov 1999
Buta Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1999) 11 P&H CK 0038
Constitution of India, 1950 — Article 226
High Courts16 Nov 1999
Ved Parkash and others Vs Registrar, Co-operative Societies, Chandigarh and others
Punjab And Haryana At Chandigarh · (1999) 11 P&H CK 0036
High Courts16 Nov 1999
Gulzar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 558
High Courts16 Nov 1999
Mange Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 437
High Courts16 Nov 1999Dismissed
Karnail Singh Vs Hari Ram and Others
Punjab And Haryana At Chandigarh · (2000) 3 CivCC 308 : (2000) 124 PLR 569 : (2000) 1 RCR(Civil) 471
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95Limitation Act, 1963 — Article 134
High Courts16 Nov 1999Dismissed
Saraswati Industrial Syndicate Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2000) 125 PLR 635 : (2000) 2 RCR(Civil) 83
Punjab Security of Land Tenures Rules, 1956 — Rule 8
High Courts16 Nov 1999
AGGARWAL STEEL TRADERS Vs COMMISSIONER OF INCOME TAX and Another
Punjab And Haryana At Chandigarh · (2000) 159 CTR 13
Income Tax Act, 1961 — Section 143, 147, 148, 260A, 40A