High Courts02 Dec 1999
Raj Kumar and Others Vs Union of India and Others Dina Nath and Others Vs Union of India and ors
Punjab And Haryana At Chandigarh · (2000) 242 ITR 584
Income Tax Act, 1961 — Section 132
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,103 of 4,612
High Courts02 Dec 1999
Chand Singh Vs Union of India
Punjab And Haryana At Chandigarh · (2000) 3 AICLR 107 : (2000) 2 RCR(Criminal) 412
High Courts02 Dec 1999Dismissed
Swaran Kaur and Others Vs Harjit Singh and Another
Punjab And Haryana At Chandigarh · (2000) 2 CivCC 477 : (2000) 125 PLR 172 : (2000) 2 RCR(Civil) 466
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts02 Dec 1999Allowed
Shiva Gram Udyog Samiti Vs Punjab Pollution Control Board
Punjab And Haryana At Chandigarh · (2000) 126 PLR 397 : (2000) 3 RCR(Civil) 9
Air (Prevention and Control of Pollution) Act, 1981 — Section 31A
High Courts01 Dec 1999
Amar Suitings Ltd. Vs Amar Syntex Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2000) 124 PLR 531 : (2000) 2 RCR(Civil) 235
Civil Procedure Code, 1908 (CPC) — Section 105, 151COMPANIES ACT, 1956 — Section 283Trade and Merchandise Marks Act, 1958 — Section 106, 2, 44
High Courts01 Dec 1999
Diwan Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 776
High Courts01 Dec 1999
Gurjant Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 2 AICLR 432 : (2000) 2 RCR(Criminal) 47
High Courts01 Dec 1999
Ranbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 738
High Courts01 Dec 1999
Kailash Vs Hans Kumar
Punjab And Haryana At Chandigarh · (2000) 2 AICLR 204 : (2000) 1 RCR(Criminal) 715
High Courts01 Dec 1999
Darshan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 218
High Courts01 Dec 1999Dismissed
Smt. Gauran Devi Vs Balbir Singh
Punjab And Haryana At Chandigarh · (2000) 2 CivCC 324 : (2000) 2 RCR(Civil) 67
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114
High Courts01 Dec 1999Dismissed
M/s Swastika Textiles Agency Vs Tilak Raj
Punjab And Haryana At Chandigarh · (2000) 3 CivCC 439 : (2000) 2 RCR(Civil) 474
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts30 Nov 1999
Ravinder Kumar Vs Surinderjit Singh
Punjab And Haryana At Chandigarh · (1999) 11 P&H CK 0110
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts30 Nov 1999Allowed
Maya Vs Sudesh
Punjab And Haryana At Chandigarh · (2000) 1 DMC 714 : (2000) 1 RCR(Criminal) 356
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts30 Nov 1999Allowed
Kuldeep Singh Mangewal Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2000) 2 ILR (P&H) 94 : (2000) 125 PLR 232 : (2000) 2 RCR(Civil) 426
High Courts30 Nov 1999Dismissed
Jaswinder Singh and Another Vs Lakhbir Singh Walia and Another
Punjab And Haryana At Chandigarh · (2000) 124 PLR 556 : (2000) 1 RCR(Rent) 163
High Courts30 Nov 1999
Pritam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 554
High Courts30 Nov 1999
Mahalaxmi Grit Udyog Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Civil) 235
High Courts30 Nov 1999
Ram Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 771
High Courts30 Nov 1999
Biru Mal Gauri Shankar Jain and Co. Vs Commissioner of Income Tax and Others (Jain Rice Mills V. Commissioner of Income Tax and Others)
Punjab And Haryana At Chandigarh · (2000) 161 CTR 410 : (2000) 243 ITR 234
Finance Act, 1998 — Section 220(2), 246, 87, 90(1), 93Income Tax Act, 1961 — Section 220(2), 246, 87, 90(1), 93