High Courts08 Mar 2000
Ramji Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Criminal) 769
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,084 of 4,612
High Courts08 Mar 2000Allowed
Man Mohan Vs Ramesh Kumar
Punjab And Haryana At Chandigarh · (2000) 4 CivCC 522 : (2001) 2 CivCC 470 : (2000) 126 PLR 318 : (2000) 3 RCR(Civil) 171
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts07 Mar 2000
Harbans Lal Sharma Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 3 AICLR 644 : (2000) 3 RCR(Criminal) 103
High Courts07 Mar 2000
Gurdit Singh Vs State Bank of India
Punjab And Haryana At Chandigarh · (2001) 104 CompCas 228 : (2000) 125 PLR 394
Banking Regulation Act, 1949 — Section 21ACivil Procedure Code, 1908 (CPC) — Section 34
High Courts07 Mar 2000Dismissed
Dr. O.P. Katyal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 2000 P&H 215
Constitution of India, 1950 — Article 226
High Courts07 Mar 2000Dismissed
Vinod Kumar Sehgal Vs Pushpa Devi
Punjab And Haryana At Chandigarh · (2000) 126 PLR 240 : (2000) 1 RCR(Rent) 366
Civil Procedure Code, 1908 (CPC) — Section 100Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 1(3)
High Courts07 Mar 2000Dismissed
Ram Pati Vs Ruldi Devi
Punjab And Haryana At Chandigarh · (2002) 1 CivCC 707 : (2001) 4 RCR(Civil) 405
High Courts06 Mar 2000Dismissed
Dharampaul Vs Vinod Kumar Mathra Wala and Another
Punjab And Haryana At Chandigarh · (2000) 125 PLR 685 : (2000) 1 RCR(Rent) 556
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2), 15(5)
High Courts06 Mar 2000
Abhishek Tewari Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 3 AICLR 430 : (2001) 1 Crimes 90 : (2000) 3 RCR(Criminal) 432
High Courts06 Mar 2000
Bachan Singh Vs Swaran Singh
Punjab And Haryana At Chandigarh · AIR 2001 P&H 112 : (2000) 3 CivCC 2 : (2001) 1 ILR (P&H) 340 : (2000) 126 PLR 416 : (2000) 3 RCR(Civil) 70
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts06 Mar 2000Dismissed
Rajpal Singh Vs Surinder Kaur and Others
Punjab And Haryana At Chandigarh · (2001) 1 DMC 625
Hindu Adoptions and Maintenance Act, 1956 — Section 11, 15, 16
High Courts06 Mar 2000Dismissed
Dibban Vs Suresh Chand
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Civil) 686
Evidence Act, 1872 — Section 85
High Courts03 Mar 2000
Rev. Y. Jagan Nath Vs Amritsar Diocesan Trust Association, Amritsar
Punjab And Haryana At Chandigarh · (2000) 2 CivCC 674 : (2001) 3 CivCC 676 : (2001) 3 RCR(Civil) 283
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(1), Order 23 Rule 2, 2(2)
High Courts03 Mar 2000Dismissed
Gian Singh Vs Harbans Singh
Punjab And Haryana At Chandigarh · (2000) 126 PLR 405 : (2000) 3 RCR(Civil) 20
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts03 Mar 2000
Smt. Tarlok Sundari Vs Pelican Hosiery Industries, Ludhiana
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 288
Civil Procedure Code, 1908 (CPC) — Section 145, 151, 47
High Courts02 Mar 2000Allowed
Bachan Singh and Another Vs Bakshish Singh
Punjab And Haryana At Chandigarh · (2001) 1 CivCC 484 : (2000) 126 PLR 759 : (2000) 3 RCR(Civil) 364
Evidence Act, 1872 — Section 45, 47, 67, 68Succession Act, 1925 — Section 59, 63
High Courts02 Mar 2000
Om Bahadur Vs Smt. Maharani
Punjab And Haryana At Chandigarh · (2000) 126 PLR 509
High Courts02 Mar 2000Dismissed
Mohinder Singh, through his L.Rs. Vs Bank of India
Punjab And Haryana At Chandigarh · (2000) 2 RCR(Civil) 388
Limitation Act, 1963 — Section 5
High Courts02 Mar 2000Dismissed
Darshan Singh Vs Deputy Commissioner-cum-Presiding Officer, Election Tribunal and Others
Punjab And Haryana At Chandigarh · (2000) 2 ILR (P&H) 223 : (2000) 125 PLR 397 : (2000) 3 RCR(Civil) 271
High Courts02 Mar 2000
Bhagwan Oil Company Vs Rajesh and Others
Punjab And Haryana At Chandigarh · AIR 2000 P&H 175 : (2000) 125 PLR 654 : (2000) 2 RCR(Civil) 601
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1