High Courts02 Mar 2000Dismissed

Sawinderjit Singh Vs Kuldip Kaur

Punjab And Haryana At Chandigarh · AIR 2000 P&H 221 : (2000) 3 CivCC 142 : (2001) 1 DMC 39 : (2000) 125 PLR 736 : (2000) 2 RCR(Civil) 702

Hindu Marriage Act, 1955 — Section 24
High Courts29 Feb 2000

M/s. Mohinder Pal and Co. Vs M/s. Bharat Bhushan Jai Narain

Punjab And Haryana At Chandigarh · AIR 2000 P&H 195 : (2000) 2 CivCC 315 : (2000) 2 CivCC 315 : (2000) 3 RCR(Civil) 47 : (2001) 3 RCR(Civil) 273

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 4, Order 38 Rule 5, Order 38 Rule 5(1) , Order 38 Rule 5(2), Order 38 Rule 5(4)