High Courts29 Feb 2000Dismissed
Asha Rani Vs Jasbir Singh
Punjab And Haryana At Chandigarh · (2000) 2 CivCC 530 : (2000) 126 PLR 314 : (2000) 2 RCR(Civil) 530 : (2000) 2 RCR(Civil) 601
Specific Relief Act, 1963 — Section 28
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,086 of 4,612
High Courts29 Feb 2000
State Bank of India Vs Bishna and Another
Punjab And Haryana At Chandigarh · (2000) 3 CivCC 655 : (2000) 2 ILR (P&H) 73 : (2000) 125 PLR 663 : (2000) 3 RCR(Civil) 276
Civil Procedure Code, 1908 (CPC) — Section 115Court fees Act, 1870 — Article 1
High Courts29 Feb 2000Dismissed
Kuldip Singh Vs Chandigarh Housing Board
Punjab And Haryana At Chandigarh · (2000) 126 PLR 127 : (2000) 2 RCR(Civil) 408
Constitution of India, 1950 — Article 14
High Courts28 Feb 2000Allowed
Lal Singh Vs Gurdial Singh
Punjab And Haryana At Chandigarh · (2001) 1 CivCC 105 : (2000) 3 CivCC 620 : (2000) 126 PLR 266 : (2000) 3 RCR(Civil) 115
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts27 Feb 2000Allowed
Sudesh Kumar Aggarwal Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2000) 02 P&H CK 0020
Punjab State Election Commission Act, 1994 — Section 74
High Courts25 Feb 2000
State of Punjab Vs Amar Nath and others
Punjab And Haryana At Chandigarh · (2000) 2 ICC 744 : (2000) 4 RCR(Civil) 180
High Courts25 Feb 2000
Satwinder Singh Vs State (U.T.Chandigarh)
Punjab And Haryana At Chandigarh · (2000) 3 AICLR 168 : (2000) 2 RCR(Criminal) 172
High Courts24 Feb 2000Dismissed
M/s Century Proteins Ltd. Vs Sham Sunder (Haryana) Industries Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2000) 3 CivCC 345 : (2000) 3 RCR(Civil) 4
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 1, Order 19 Rule 2
High Courts24 Feb 2000
Birbal Vs Shankar Dev
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 314
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts23 Feb 2000Dismissed
United Commercial Bank and Another Vs Tejinder Singh Navtej
Punjab And Haryana At Chandigarh · (2000) 126 PLR 32 : (2000) 2 RCR(Civil) 241
Limitation (Amendment) Act, 1903 — Section 5
High Courts23 Feb 2000
Daljit Singh @ Dili Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Criminal) 175
High Courts23 Feb 2000Dismissed
Makhan Singh and Another Vs Achhar Singh and Others
Punjab And Haryana At Chandigarh · (2000) 2 CivCC 389 : (2000) 126 PLR 65 : (2000) 2 RCR(Civil) 394
High Courts22 Feb 2000
Santokh Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2000) 2 ILR (P&H) 117 : (2000) 3 RCR(Criminal) 637
Arms Act, 1959 — Section 2(1), 27, 27(2), 27(3), 7Arms Rules, 1962 — Rule 3Criminal Procedure Code, 1973 (CrPC) — Section 313, 357
High Courts22 Feb 2000Dismissed
Annapurna Breads Private Ltd. Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 126 PLR 539 : (2000) 2 RCR(Civil) 752
Haryana General Sales Tax Rules, 1975 — Rule 28A
High Courts22 Feb 2000Dismissed
Yash Pal Vs Parkash Wati and Others
Punjab And Haryana At Chandigarh · (2000) 125 PLR 435
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)
High Courts22 Feb 2000
Abdul Rehman Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 2 PLJ 51 : (2000) 2 RCR(Civil) 583
High Courts22 Feb 2000
Amarjit Singh and Another Vs Balwant Singh
Punjab And Haryana At Chandigarh · (2000) 3 CivCC 586 : (2000) 125 PLR 444 : (2000) 3 RCR(Civil) 81
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Article 123
High Courts22 Feb 2000
Naresh Kumar and Co. and Others Vs Union of India and others
Punjab And Haryana At Chandigarh · (2000) 2 ILR (P&H) 64 : (2000) 126 PLR 171
Income Tax Act, 1961 — Section 206C
High Courts22 Feb 2000Allowed
Raman Sharma Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 2000 P&H 268 : (2000) 126 PLR 156
High Courts22 Feb 2000Dismissed
Maman Chand Gupta and Others Vs Lakhpat Rai and Others
Punjab And Haryana At Chandigarh · (2000) 125 PLR 411 : (2000) 2 RCR(Rent) 38
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2), 13(3), 15(6)