High Courts24 Mar 2000Dismissed
Ram Pal Vs Joginder Singh
Punjab And Haryana At Chandigarh · (2000) 125 PLR 629 : (2000) 1 RCR(Rent) 606
East Punjab Urban Rent Restriction Act, 1949 — Section 11, 15(5)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,082 of 4,612
High Courts24 Mar 2000
Sunil Kumar Jain Vs Ram Piari and Another
Punjab And Haryana At Chandigarh · (2001) 1 CivCC 715 : (2000) 3 RCR(Civil) 83
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts23 Mar 2000Dismissed
Mam Chand and Another Vs Sahib Devi and Others
Punjab And Haryana At Chandigarh · (2000) 2 CivCC 717 : (2000) 125 PLR 660 : (2000) 2 RCR(Civil) 707
Registration Act, 1908 — Section 17(2)
High Courts23 Mar 2000
Hukam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Criminal) 145
High Courts23 Mar 2000Dismissed
Hazara Singh Vs Gram Panchayat and Others
Punjab And Haryana At Chandigarh · AIR 2000 P&H 222 : (2000) 126 PLR 10 : (2000) 3 RCR(Civil) 90
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13, 2
High Courts23 Mar 2000Dismissed
Kewal Singh and Others Vs Kanti Pal and Others
Punjab And Haryana At Chandigarh · (2001) 1 CivCC 65 : (2000) 126 PLR 187 : (2000) 2 RCR(Civil) 747
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts23 Mar 2000Dismissed
Krishan Singh Rana Vs Haryana State Industrial Development Corporation Ltd.
Punjab And Haryana At Chandigarh · AIR 2000 P&H 226 : (2000) 125 PLR 649
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1State Financial Corporations Act, 1951 — Section 29
High Courts23 Mar 2000Dismissed
Raj Jain Hosiery Factory and Another Vs Nand Lal (Died) through LRs.
Punjab And Haryana At Chandigarh · (2000) 126 PLR 768 : (2000) 3 RCR(Civil) 367
High Courts20 Mar 2000
Kuber Cooperative House Building Society Ltd. Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 03 P&H CK 0111
Constitution of India, 1950 — Article 226
High Courts20 Mar 2000
Sunil Kumar Jain Vs Ram Piari and Another
Punjab And Haryana At Chandigarh · (2000) 125 PLR 694
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, 115 , 151
High Courts17 Mar 2000
Suman Lata Vs Avtar Singh and Others
Punjab And Haryana At Chandigarh · (2001) 1 ACC 85 : (2001) ACJ 453 : (2000) 125 PLR 760 : (2000) 3 RCR(Civil) 600
Motor Vehicles Act, 1988 — Section 166
High Courts17 Mar 2000Allowed
Rattan Lal Vs Smt. Kaushalya Devi (died) and Another
Punjab And Haryana At Chandigarh · AIR 2000 P&H 240 : (2000) 125 PLR 721 : (2000) 1 RCR(Rent) 505
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)
High Courts17 Mar 2000
Achhar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Criminal) 777
High Courts17 Mar 2000
State of Punjab and others Vs Varinder Kumar
Punjab And Haryana At Chandigarh · (2000) 126 PLR 13
High Courts17 Mar 2000
Subhash Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Criminal) 773
High Courts17 Mar 2000
Ajaib Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) CriLJ 4362 : (2000) 2 RCR(Criminal) 737
Penal Code, 1860 (IPC) — Section 304A
High Courts17 Mar 2000
Salwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Criminal) 70
High Courts17 Mar 2000
Chuhar Khan Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 3 AICLR 513 : (2000) 2 RCR(Criminal) 726
High Courts17 Mar 2000Dismissed
Ravinder Kaur and Others Vs Haryana State and Another
Punjab And Haryana At Chandigarh · (2001) 1 ACC 647 : (2001) ACJ 635 : (2000) 126 PLR 352 : (2000) 2 RCR(Civil) 746
Motor Vehicles Act, 1988 — Section 166
High Courts16 Mar 2000Dismissed
Multan Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 126 PLR 763 : (2000) 3 RCR(Civil) 375
Land Acquisition Act, 1894 — Section 23