High Courts05 Apr 2000
Massa Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 2 RCR(Criminal) 666
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,080 of 4,612
High Courts04 Apr 2000
Rajinder Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Criminal) 29
Criminal Procedure Code, 1973 (CrPC) — Section 279
High Courts04 Apr 2000
Boota Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 3 AICLR 447 : (2000) 3 RCR(Criminal) 459
High Courts04 Apr 2000
Achla Rani Vs Ashok Kumar Dhir
Punjab And Haryana At Chandigarh · (2000) 3 CivCC 71 : (2000) 3 RCR(Criminal) 99
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts03 Apr 2000
Jagan Nath Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 3 AICLR 597 : (2000) 3 RCR(Criminal) 43
High Courts31 Mar 2000
Rajwant Kaur and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2000) 2 RCR(Criminal) 560
High Courts31 Mar 2000
Harnek Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 3 AICLR 546 : (2000) 3 RCR(Criminal) 100
High Courts31 Mar 2000
I.J. Gandhi Vs The Estate Officer and Others
Punjab And Haryana At Chandigarh · (2000) 125 PLR 756 : (2000) 3 RCR(Civil) 705
Capital of Punjab (Development and Regulation) Act, 1952 — Section 8A
High Courts30 Mar 2000Dismissed
Iqbal Singh Vs Doshi Brothers, Chit Fund and Finance Corporation (Regd.) and Others
Punjab And Haryana At Chandigarh · (2000) 125 PLR 717 : (2000) 3 RCR(Civil) 464
Arbitration Act, 1940 — Section 34Civil Procedure Code, 1908 (CPC) — Section 115
High Courts30 Mar 2000
Nirmal Dua and others Vs Baldev Singh and others
Punjab And Haryana At Chandigarh · (2001) 1 ICC 299 : (2000) 4 RCR(Civil) 181 : (2001) 1 TAC 84
High Courts30 Mar 2000
Makhan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Criminal) 776
High Courts29 Mar 2000Dismissed
The Thamanwal Co-operative Agri Service Society Limited Vs The Addl. Secretary (Co-operation) Department of Co-operation and Others
Punjab And Haryana At Chandigarh · (2000) 125 PLR 840 : (2000) 3 RCR(Civil) 268
Constitution of India, 1950 — Article 226, 227
High Courts29 Mar 2000
Dial Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 2 AICLR 823 : (2000) 3 RCR(Criminal) 44
High Courts29 Mar 2000
Jang Singh alias Jangi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 3 AICLR 571 : (2000) 3 RCR(Criminal) 93
High Courts29 Mar 2000Allowed
Kiranj Co-operative Credit and Service Society Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 2000 P&H 255 : (2000) 2 ILR (P&H) 170 : (2000) 125 PLR 846 : (2000) 2 RCR(Civil) 697
High Courts29 Mar 2000
Pradeep Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2000) CriLJ 3394 : (2000) 2 RCR(Criminal) 820
Penal Code, 1860 (IPC) — Section 304
High Courts29 Mar 2000
Bahal Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 03 P&H CK 0071
High Courts28 Mar 2000Allowed
Naurata Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 2000 P&H 242 : (2000) 2 ILR (P&H) 187 : (2000) 126 PLR 354 : (2000) 2 RCR(Civil) 635
Constitution of India, 1950 — Article 226
High Courts28 Mar 2000
Des Raj Taneja Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) CriLJ 3393 : (2000) 2 RCR(Criminal) 793
Criminal Procedure Code, 1973 (CrPC) — Section 154, 482Penal Code, 1860 (IPC) — Section 286
High Courts28 Mar 2000Dismissed
Daya Nand and Others Vs The Joint Secretary, Govt. of Haryana, Irrigation Deptt. and Others
Punjab And Haryana At Chandigarh · AIR 2000 P&H 200 : (2000) 125 PLR 603 : (2000) 2 RCR(Civil) 698
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42