High Courts09 Apr 2000Dismissed

Amrik Singh Vs Smt. Nirmal Kumari

Punjab And Haryana At Chandigarh · (2003) 135 PLR 688 : (2003) 3 RCR(Civil) 823

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Hindu Marriage Act, 1955 — Section 13, 9
High Courts06 Apr 2000Dismissed

Maya Rani Vs Jai Gopal

Punjab And Haryana At Chandigarh · AIR 2000 P&H 238 : (2000) 3 RCR(Civil) 266

Civil Procedure Code, 1908 (CPC) — Section 24