High Courts27 Apr 2000
Jagdish Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 3 AICLR 436 : (2000) 3 RCR(Criminal) 146
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,077 of 4,612
High Courts27 Apr 2000
Haryana Urban Development Authority and another Vs Shashi Bansal and others
Punjab And Haryana At Chandigarh · (2000) 4 ICC 352 : (2000) 3 LJR 412 : (2000) 2 PLJ 556
High Courts27 Apr 2000
Rachna Steel Corporation Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (2000) 125 PLR 726
Punjab General Sales Tax Act, 1948 — Section 148(6)
High Courts27 Apr 2000
Tara Singh Vs Municipal Committee, Dera Bassi
Punjab And Haryana At Chandigarh · (2000) 2 LJR 813 : (2000) 3 RCR(Civil) 2
High Courts26 Apr 2000Allowed
Harvinder Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2001) ACJ 1291 : (2000) 4 RCR(Civil) 527
High Courts26 Apr 2000Dismissed
Om Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2000) 126 PLR 270 : (2000) 3 RCR(Civil) 117
High Courts26 Apr 2000Dismissed
Dharma Pal Vs Sanjeev and Others
Punjab And Haryana At Chandigarh · (2000) 126 PLR 748 : (2000) 3 RCR(Civil) 360
High Courts26 Apr 2000
Sukha Singh Alias Sukhwinder Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) CriLJ 3133 : (2000) 3 RCR(Criminal) 267
Penal Code, 1860 (IPC) — Section 300, 304
High Courts26 Apr 2000
The State of Haryana Vs Raju Alias Raju Chauhan
Punjab And Haryana At Chandigarh · (2000) CriLJ 2726 : (2000) 2 ILR (P&H) 431
Penal Code, 1860 (IPC) — Section 302, 363, 376
High Courts26 Apr 2000
Khazisra Vs Jagdish
Punjab And Haryana At Chandigarh · (2000) 4 ICC 165 : (2000) 3 LJR 225 : (2000) 3 RCR(Civil) 214
High Courts26 Apr 2000
Raju alias Raju Chauhan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) CrLJ 2726 : (2000) 3 RCR(Criminal) 59
High Courts26 Apr 2000Allowed
Raj Pal Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 2 DMC 572 : (2000) 3 RCR(Criminal) 135
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts26 Apr 2000
Suresh Kumar Vs Niranjan Singh
Punjab And Haryana At Chandigarh · (2001) 1 CivCC 509 : (2000) 126 PLR 527 : (2000) 4 RCR(Civil) 140
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts25 Apr 2000
Vijay Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Criminal) 132
High Courts25 Apr 2000
Ranbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Criminal) 158
High Courts25 Apr 2000
Giani Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 3 AICLR 576 : (2000) 3 RCR(Criminal) 194
High Courts25 Apr 2000
Raju Alias Kadoo Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) CriLJ 3143
Penal Code, 1860 (IPC) — Section 300, 375
High Courts25 Apr 2000Dismissed
Jiya Lal Vs Muni Lal
Punjab And Haryana At Chandigarh · (2001) 2 CivCC 488 : (2000) 3 RCR(Civil) 410
High Courts25 Apr 2000Allowed
B.R.S. Heart Institute and Research Centre Vs Bharat Medical Stores
Punjab And Haryana At Chandigarh · (2002) 2 CivCC 538 : (2002) 3 RCR(Civil) 763
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1
High Courts24 Apr 2000
The State of Punjab Vs Kulwant Singh
Punjab And Haryana At Chandigarh · (2000) CriLJ 2692
Penal Code, 1860 (IPC) — Section 300