High Courts29 Nov 2001
Prem Tuli Vs A.S.Arunachala, Controller Exams (P), Punjab State Board of Technical Education and Industrial Training, Chandigarh
Punjab And Haryana At Chandigarh · (2002) 2 AICLR 241 : (2002) 1 RCR(Criminal) 699
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,392 judgments · page 2,929 of 4,620
High Courts29 Nov 2001
Krishan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 2 AICLR 340 : (2002) 2 RCR(Criminal) 23
High Courts29 Nov 2001
Dharamvir Vs Harbaksh Singh
Punjab And Haryana At Chandigarh · (2002) 2 RCR(Criminal) 55
High Courts29 Nov 2001
Ashok Kumar Rana Vs Union Territory, Chandigarh Admn., Chandigarh
Punjab And Haryana At Chandigarh · (2002) 2 AICLR 576 : (2002) 1 CLR 179 : (2002) 1 ISJ(Banking) 375 : (2002) 2 RCR(Criminal) 149
High Courts29 Nov 2001Dismissed
Atul Vs Bhup Singh Jain and Another
Punjab And Haryana At Chandigarh · (2002) 2 CivCC 456 : (2002) 2 RCR(Civil) 312
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
High Courts29 Nov 2001Dismissed
Ved Parkash Vs The Food Corporation of India and Others
Punjab And Haryana At Chandigarh · (2002) 2 CivCC 255 : (2002) 2 RCR(Civil) 309
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Article 113
High Courts29 Nov 2001
Darshan Singh Vs Avtar Singh
Punjab And Haryana At Chandigarh · (2002) 1 AICLR 889 : (2002) 1 C.C.Cases 420 : (2002) 1 CLR 445 : (2002) 1 RCR(Criminal) 521
High Courts29 Nov 2001
Kewal Kumar Vs Deep Kumar Gupta
Punjab And Haryana At Chandigarh · (2002) 2 AICLR 443 : (2002) 1 CLR 184 : (2002) 1 RCR(Criminal) 796
High Courts29 Nov 2001Allowed
Anand Cotton Factory Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2002) 2 CivCC 8 : (2002) 3 RCR(Civil) 344
Constitution of India, 1950 — Article 226
High Courts29 Nov 2001
Mamta Bansal and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2002) 1 ILR (P&H) 558
Constitution of India, 1950 — Article 15(4), 16(4), 226, 227Indian Medical Council Act, 1956 — Section 11(5), 2, 22, 23
High Courts29 Nov 2001Allowed
Om Parkash Bhatia Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 1 CivCC 662 : (2001) 1 CriminalCC 632 : (2002) 1 RCR(Criminal) 595
Criminal Procedure Code, 1973 (CrPC) — Section 482Punjab Regulation of Colonies Act, 1975 — Section 8(i)
High Courts28 Nov 2001Dismissed
Hindustan Oil Company Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2002) 2 RCR(Civil) 616
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts28 Nov 2001Dismissed
H.C. Dilbagh Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2002) 2 ACC 365 : (2002) ACJ 1918 : (2002) 1 RCR(Civil) 801
Motor Vehicles Act, 1988 — Section 166
High Courts28 Nov 2001Allowed
Krishan Lal Vs Rajinder Kumar and Others
Punjab And Haryana At Chandigarh · (2002) 1 RCR(Civil) 812
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts28 Nov 2001Allowed
Mukta Sharma Vs U.P. Industrial Corporation Association Ltd.
Punjab And Haryana At Chandigarh · AIR 2002 P&H 232 : (2003) 1 ILR (P&H) 125 : (2002) 1 RCR(Rent) 142
Arbitration Act, 1940 — Section 34
High Courts28 Nov 2001
Kamla Devi Vij Vs Karanvir Dhir
Punjab And Haryana At Chandigarh · (2002) 1 RCR(Criminal) 553
High Courts27 Nov 2001Allowed
Suman Chand Vs Krishan Gopal and Others
Punjab And Haryana At Chandigarh · (2001) 11 P&H CK 0125
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts27 Nov 2001Allowed
Sanjay and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2002) 1 RCR(Civil) 836
Land Acquisition Act, 1894 — Section 4(1), 6(1)
High Courts27 Nov 2001
Jaspal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 1 CCC 406 : (2002) 2 FJCC 39 : (2002) 1 RCR(Criminal) 492
High Courts27 Nov 2001
Vijay Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 2 AICLR 2 : (2002) 1 RCR(Criminal) 474