High Courts07 Nov 2001
M.L.Industries Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 1 AICLR 616 : (2002) 1 RCR(Criminal) 604
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,327 judgments · page 2,931 of 4,617
High Courts07 Nov 2001Allowed
Shri S.K. Sood Vs Tata Iron and Steel Company Limited
Punjab And Haryana At Chandigarh · (2002) 2 RCR(Criminal) 468
Negotiable Instruments Act, 1881 (NI) — Section 141
High Courts07 Nov 2001
State of Punjab Vs Om Parkash
Punjab And Haryana At Chandigarh · (2002) 1 LJR 436 : (2002) 1 PLR 694 : (2002) 1 RCR(Civil) 171
High Courts07 Nov 2001
Ram Karan @ Lilu Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 2 AICLR 171 : (2002) 1 CCC 362 : (2002) 2 FJCC 21 : (2002) 1 RCR(Criminal) 323
High Courts07 Nov 2001
Gurdev Kaur Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 1 AICLR 858 : (2002) 1 CCC 318 : (2002) CrLJ 3016 : (2002) 1 RCR(Criminal) 257
High Courts07 Nov 2001Allowed
State of Punjab and Others Vs Om Parkash
Punjab And Haryana At Chandigarh · (2001) 11 P&H CK 0068
High Courts07 Nov 2001Allowed
Dr. Vijay Kumar Jain Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (2002) 2 CivCC 588 : (2002) 3 RCR(Civil) 201
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2
High Courts07 Nov 2001Dismissed
Iron Master (India) Pvt. Ltd. and Another Vs Punjab National Bank and Another
Punjab And Haryana At Chandigarh · (2002) 2 CivCC 190 : (2002) 2 RCR(Civil) 404
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts07 Nov 2001Allowed
Nafe Singh Vs Mohinder Dass
Punjab And Haryana At Chandigarh · (2001) 1 CriminalCC 532 : (2002) 1 RCR(Criminal) 538
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 494
High Courts07 Nov 2001Dismissed
Commissioner of C. Ex., Chandigarh-I Vs Baij Nath Ashrafi Lal
Punjab And Haryana At Chandigarh · (2002) 79 ECC 765 : (2002) 139 ELT 511
Central Excise Rules, 1944 — Rule 52A, 57GCentral Excises and Salt Act, 1944 — Section 35(H)(1)
High Courts06 Nov 2001Allowed
Abhimanu and Others Vs The Union Territory of Chandigarh and Another
Punjab And Haryana At Chandigarh · (2001) 11 P&H CK 0131
Industrial Disputes Act, 1947 — Section 25H
High Courts06 Nov 2001Dismissed
Ravinder Pal Singh Sidhu and Others Vs Balvinder Singh and Others
Punjab And Haryana At Chandigarh · (2002) 2 RCR(Civil) 44
High Courts06 Nov 2001
Surinder Mohan Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 1 RCR(Criminal) 355
High Courts06 Nov 2001Dismissed
Commissioner of C. Ex., Delhi-II Vs Associated Engineering Industries
Punjab And Haryana At Chandigarh · (2002) 79 ECC 154 : (2002) 139 ELT 508
Central Excises and Salt Act, 1944 — Section 35H(1)
High Courts05 Nov 2001Allowed
Central Bank of India Vs Dashmesh Tractor Parts and Others
Punjab And Haryana At Chandigarh · (2002) 2 RCR(Civil) 42
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts05 Nov 2001Partly Allowed
Amrik Singh and Others Vs Harjeet Singh and Others
Punjab And Haryana At Chandigarh · (2002) 1 CivCC 444 : (2002) 1 RCR(Civil) 502
Specific Relief Act, 1963 — Section 16
High Courts05 Nov 2001Dismissed
Paramjit Saini and Others Vs Haryana Urban Development Authority and Another
Punjab And Haryana At Chandigarh · AIR 2002 P&H 261 : (2002) 4 RCR(Civil) 25
Haryana Development and Regulation of Urban Areas Act, 1975 — Section 24Haryana Development and Regulation of Urban Areas Rules, 1976 — Rule 10, 11, 3, 8, 9Haryana Urban Development Authority (Erection of Buildings) Regulations, 1979 — Regulation 3, 8
High Courts05 Nov 2001Dismissed
Kuldeep Kaur and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2002) 2 ILR (P&H) 133
Constitution of India, 1950 — Article 226
High Courts03 Nov 2001Dismissed
Ram Sarup Goyal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 11 P&H CK 0138
Arbitration Act, 1940 — Section 32
High Courts02 Nov 2001Dismissed
G.C. Rohilla Vs M/s Gian Rice and General Mills
Punjab And Haryana At Chandigarh · (2001) 2 CriminalCC 133 : (2002) 1 RCR(Criminal) 234
Criminal Procedure Code, 1973 (CrPC) — Section 482