High Courts10 Dec 2001Allowed

Pritam Singh Vs Bagga Singh

Punjab And Haryana At Chandigarh · (2002) 2 CivCC 155 : (2002) 2 RCR(Civil) 41

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts07 Dec 2001Dismissed

L.I.C. of India Vs Hans Raj

Punjab And Haryana At Chandigarh · (2002) 2 ILR (P&H) 333

Life Insurance Corporation (Staff) Regulations, 1960 — Regulation 25(4), 28, 39(1), 39(2), 46(2)Specific Relief Act, 1963 — Section 21
High Courts06 Dec 2001Dismissed

Sat Pal Vs State of Punjab

Punjab And Haryana At Chandigarh · (2002) 2 CivCC 571 : (2002) 1 RCR(Criminal) 463

Negotiable Instruments Act, 1881 (NI) — Section 138