High Courts21 Dec 2001
State of Haryana Vs Mehant Chand Nath Yogi
Punjab And Haryana At Chandigarh · (2002) 2 AICLR 55 : (2002) 1 RCR(Criminal) 528
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,925 of 4,620
High Courts21 Dec 2001
Hindustan Pulverising Mills Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 2 AICLR 256 : (2002) 1 CLR 234 : (2002) 1 RCR(Criminal) 710
High Courts21 Dec 2001Allowed
Ram Kumar Vs Smt. Shanti and Others
Punjab And Haryana At Chandigarh · (2002) 2 RCR(Civil) 201
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts21 Dec 2001Allowed
Balbir Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Civil) 697
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(1), Order 23 Rule 1(2), Order 23 Rule 1(3), Order 9 Rule 9Land Acquisition Act, 1894 — Section 18
High Courts21 Dec 2001Allowed
Baljeet alias Sunda Vs Angrejo
Punjab And Haryana At Chandigarh · (2002) 2 CivCC 683 : (2002) 2 RCR(Civil) 659
Motor Vehicles Act, 1988 — Section 166
High Courts21 Dec 2001Allowed
State of Punjab Vs Hira Singh
Punjab And Haryana At Chandigarh · (2001) 1 CriminalCC 618 : (2002) 1 RCR(Criminal) 617
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 457
High Courts21 Dec 2001Dismissed
Jagjit Singh and Others Vs Harinder Singh and Others
Punjab And Haryana At Chandigarh · (2001) 12 P&H CK 0011
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3, Order 32 Rule 4
High Courts21 Dec 2001Allowed
Makhan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 1 CriminalCC 413 : (2002) 1 RCR(Criminal) 556
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B
High Courts21 Dec 2001
Mangal Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 3 CriminalCC 182 : (2002) 2 RCR(Criminal) 717
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 323, 34, 342, 376, 452
High Courts20 Dec 2001
Commissioner of Income Tax Vs Sobha Singh Jairam Singh
Punjab And Haryana At Chandigarh · (2002) 123 TAXMAN 336
High Courts20 Dec 2001Dismissed
Saman Rani Vs M.S. Malik and Others
Punjab And Haryana At Chandigarh · (2002) CriLJ 4006 : (2002) 2 RCR(Criminal) 212
Contempt of Courts Act, 1971 — Section 10, 12Penal Code, 1860 (IPC) — Section 420, 468Punjab Police Rules, 1934 — Rule 12.21
High Courts20 Dec 2001
Surjit Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2003) 1 LLJ 961
Constitution of India, 1950 — Article 226, 227
High Courts20 Dec 2001Allowed
Sandhya Singh Vs Punjabi University, Patiala and Another
Punjab And Haryana At Chandigarh · (2001) 12 P&H CK 0088
Constitution of India, 1950 — Article 226, 227
High Courts20 Dec 2001Allowed
Smt. Preeti Jain Dalal Vs Dr. Deepak Jain
Punjab And Haryana At Chandigarh · (2002) 2 CivCC 717 : (2002) 2 RCR(Civil) 62
Hindu Marriage Act, 1955 — Section 24
High Courts20 Dec 2001Dismissed
Rajiv Garg Vs Smt. Priti Rani
Punjab And Haryana At Chandigarh · AIR 2002 P&H 337 : (2002) 2 CivCC 68 : (2003) 1 ILR (P&H) 133 : (2002) 2 RCR(Civil) 215
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
High Courts20 Dec 2001
Rajesh Kumar Vs Jaswant Singh Marwaha
Punjab And Haryana At Chandigarh · (2002) 2 RCR(Criminal) 218
High Courts20 Dec 2001Dismissed
Kishanchand Assanand Gursahani Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) CriLJ 2366 : (2002) 1 RCR(Criminal) 698
Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 17, 18, 29(1), 3, 33Negotiable Instruments Act, 1881 (NI) — Section 141, 141(1)
High Courts19 Dec 2001Dismissed
M/s Krishi Tractors, Malout Vs M/s Punjab Tractor Ltd.
Punjab And Haryana At Chandigarh · (2001) 12 P&H CK 0105
Arbitration Act, 1940 — Section 20
High Courts18 Dec 2001
Asa Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 1 AICLR 785 : (2002) 2 Crimes 84 : (2002) 1 RCR(Criminal) 373
High Courts18 Dec 2001
Gurdeep Kaur and Others Vs Om Parkash and Others
Punjab And Haryana At Chandigarh · (2002) 2 CivCC 420 : (2002) 2 RCR(Civil) 63
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 8, Order 9 Rule 8, Order 9 Rule 9