High Courts05 Dec 2001
Mahinder Singh and Others Vs Collector Kurukshetra Distt. Kurukshetra and Others
Punjab And Haryana At Chandigarh · (2002) 2 RCR(Civil) 635
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,392 judgments · page 2,928 of 4,620
High Courts05 Dec 2001Dismissed
Nachhattar Ram Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2002) 2 RCR(Civil) 624
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
High Courts05 Dec 2001Dismissed
Lila Dhar Vs Commissioner and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 94 : (2002) 4 RCR(Civil) 486
Punjab Village Common Lands (Regulation) Act, 1961 — Section 2
High Courts04 Dec 2001
Praneet Enviroquips (P) Ltd. Vs Addl. Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2002) 122 TAXMAN 659
Income Tax Act, 1961 — Section 143, 154, 244
High Courts04 Dec 2001
Ashok Kumar Chauhan Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 1 CCC 422 : (2002) 1 RCR(Criminal) 523
High Courts04 Dec 2001
Commissioner of Income Tax Vs Ghansham Dass
Punjab And Haryana At Chandigarh · (2002) 254 ITR 355
Income Tax Act, 1961 — Section 15, 16, 28
High Courts04 Dec 2001
Commissioner of Income Tax Vs Punjab Financial Corporation
Punjab And Haryana At Chandigarh · (2002) 254 ITR 6
Income Tax Act, 1961 — Section 288(2), 32AB(1), 32AB(5)
High Courts04 Dec 2001Allowed
Sanjay Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Civil) 434
Haryana Panchayati Raj Act, 1994 — Section 176
High Courts04 Dec 2001
Commissioner of Income Tax Vs Hindustan Wire Products Ltd.
Punjab And Haryana At Chandigarh · (2002) 120 TAXMAN 744
Income Tax Act, 1961 — Section 260A, 36, 43B
High Courts04 Dec 2001
The Commissioner of Income Tax Vs Punjab Financial Corporation
Punjab And Haryana At Chandigarh · (2002) 1 ILR (P&H) 438
Income Tax Act, 1961 — Section 11, 12A, 139, 139(1), 139(2)
High Courts04 Dec 2001
Commissioner of Income Tax Vs Darshan Singh Kalsi
Punjab And Haryana At Chandigarh · (2002) 121 TAXMAN 64
Income Tax Act, 1961 — Section 143, 260A
High Courts04 Dec 2001
Commissioner of Income Tax Vs PUNJAB FINANCIAL CORPORATION
Punjab And Haryana At Chandigarh · (2002) 172 CTR 561
Income Tax Act, 1961 — Section 11, 12A, 139, 143, 154
High Courts03 Dec 2001Dismissed
Gram Panchayat, Dusanjh Khurd, Distt, Jalandhar Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2002) 2 RCR(Civil) 65
Punjab Panchayati Raj Act, 1994 — Section 20(6)
High Courts03 Dec 2001
Joginder Singh Vs Karnail Singh
Punjab And Haryana At Chandigarh · (2002) 2 CivCC 80 : (2002) 2 RCR(Civil) 614 : (2002) 1 RCR(Rent) 231
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5, 115
High Courts29 Nov 2001
Surjan Vs Jangli Ram
Punjab And Haryana At Chandigarh · (2002) 2 CivCC 335 : (2002) 2 RCR(Civil) 198
Civil Procedure Code, 1908 (CPC) — Section 10Transfer of Property Act, 1882 — Section 53A
High Courts29 Nov 2001Allowed
Anil Gupta and Others Vs J.K. Gupta and Others
Punjab And Haryana At Chandigarh · (2002) 110 CompCas 610 : (2002) 2 ILR (P&H) 77 : (2002) 1 RCR(Civil) 615
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1, Order 7 Rule 10, Order 7 Rule 11, 151, 9Companies Act, 1956 — Section 10F, 2(24), 289, 397, 398Constitution of India, 1950 — Article 112(B), 19(A), 226, 5
High Courts29 Nov 2001
Bhagat Singh Vs Dilawar Singh and Another
Punjab And Haryana At Chandigarh · (2002) CriLJ 1705 : (2002) 1 RCR(Criminal) 288
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2AConstitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 10, 12
High Courts29 Nov 2001Allowed
Badri Parshad Vs Birbal
Punjab And Haryana At Chandigarh · (2002) 2 ILR (P&H) 278 : (2002) 1 RCR(Civil) 651
Civil Procedure Code, 1908 (CPC) — Section 9Punjab Security of Land Tenures Act, 1953 — Section 25
High Courts29 Nov 2001
Krishan Kumar Verma Vs Amarjit Singh
Punjab And Haryana At Chandigarh · (1990) 1 CurLJ 82 : (2002) 1 RCR(Criminal) 582
Contempt of Courts Act, 1971 — Section 12, 2East Punjab Urban Rent Restriction Act, 1949 — Section 13A
High Courts29 Nov 2001
Jaswinder Singh @ Soni Vs Central Bureau of Investigation
Punjab And Haryana At Chandigarh · (2002) 1 AICLR 622 : (2002) 1 RCR(Criminal) 384