High Courts15 Mar 2002Dismissed
M.G. Dutta Vs Smt. Maya Devi and Others
Punjab And Haryana At Chandigarh · (2002) 3 CivCC 134 : (2002) 2 RCR(Rent) 22
East Punjab Urban Rent Restriction Act, 1949 — Section 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,910 of 4,620
High Courts15 Mar 2002Dismissed
Roshan Lal and Another Vs Administrator, Market Committee and Others
Punjab And Haryana At Chandigarh · AIR 2002 P&H 347
Constitution of India, 1950 — Article 14Punjab Agricultural Produce Markets (General) Rules, 1962 — Rule 19, 24Punjab Agricultural Produce Markets Act, 1961 — Section 33
High Courts15 Mar 2002
Kanwal Parkash Jain and Others Vs The Estate Officer, Haryana Urban Development Authority and Others
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Civil) 39
High Courts15 Mar 2002Allowed
Dilbagh Singh Vs Collector Land Acquisition, Industries Department Punjab and Others
Punjab And Haryana At Chandigarh · (2002) 2 ILR (P&H) 503 : (2002) 2 RCR(Civil) 764
Land Acquisition Act, 1894 — Section 54Limitation Act, 1963 — Section 5
High Courts15 Mar 2002Allowed
Ram Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 2 CriminalCC 689 : (2002) 2 RCR(Criminal) 840
Criminal Procedure Code, 1973 (CrPC) — Section 133, 137
High Courts15 Mar 2002Allowed
Ved Singh Vs Jitender Singh and Others
Punjab And Haryana At Chandigarh · (2003) 1 ILR (P&H) 54 : (2002) 2 RCR(Civil) 704
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 6 Rule 17, Order 6 Rule 2, Order 7 Rule 11Constitution of India, 1950 — Article 102, 173, 173(1), 191, 84Representation of the People Act, 1951 — Section 100, 36(2) , 80, 81, 83
High Courts14 Mar 2002Dismissed
Virender Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Civil) 325
Haryana Panchayati Raj Act, 1994 — Section 176(4), 176(4)Haryana Panchayati Raj Election Rules, 1994 — Rule 17
High Courts14 Mar 2002Dismissed
Harmeet Kaur Vs Partap Kaur and Others
Punjab And Haryana At Chandigarh · (2003) 1 CivCC 161 : (2002) 4 RCR(Civil) 384
Registration Act, 1908 — Section 77
High Courts14 Mar 2002Dismissed
R.C. Sood and Co. (P) Ltd. Vs R. Kant and Co. and Others
Punjab And Haryana At Chandigarh · AIR 2002 P&H 304
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts14 Mar 2002
Joginder Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2003) 1 RCR(Criminal) 213
High Courts14 Mar 2002Allowed
Shree Krishna Rice Mills Vs The Punjab State Co-op. Supply and Marketing Federation Ltd.
Punjab And Haryana At Chandigarh · (2003) 3 ARBLR 565 : (2003) 2 CivCC 167 : (2003) 135 PLR 341 : (2003) 3 RCR(Civil) 254
Arbitration and Conciliation Act, 1996 — Section 16
High Courts13 Mar 2002Dismissed
Nirmal Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) CriLJ 3352 : (2002) 2 RCR(Criminal) 341
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 375, 376, 511Sexual Offences Act, 1956 — Section 44
High Courts13 Mar 2002Allowed
Esquire Property Dealers Vs Ved Parkash Sardana
Punjab And Haryana At Chandigarh · (2002) 3 CivCC 482 : (2003) 1 RCR(Civil) 103 : (2002) 1 RCR(Rent) 475
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts11 Mar 2002Allowed
Rupinder Singh Vs Tarvinder Kaur
Punjab And Haryana At Chandigarh · (2002) 3 CivCC 530 : (2002) 3 RCR(Civil) 464
Hindu Marriage Act, 1955 — Section 13BPenal Code, 1860 (IPC) — Section 34
High Courts11 Mar 2002Allowed
K.K. Bajaj Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2002) 03 P&H CK 0027
Haryana Civil Services Group Insurance Rules, 1985 — Rule 3
High Courts11 Mar 2002
Jaswinder Singh Vs Kabal Singh
Punjab And Haryana At Chandigarh · (2006) 2 CivCC 46
High Courts08 Mar 2002
Harmesh Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 2 CCC 249 : (2002) 3 RCR(Criminal) 289
High Courts08 Mar 2002Dismissed
Commissioner of Income Tax Vs Arihant Industries Ltd.
Punjab And Haryana At Chandigarh · (2002) 176 CTR 630 : (2002) 255 ITR 458
Income Tax Act, 1961 — Section 143, 143(2), 154
High Courts08 Mar 2002Dismissed
Shri Punna Ram and Others Vs Balkar Singh and Others
Punjab And Haryana At Chandigarh · (2002) 3 CivCC 628 : (2002) 4 RCR(Civil) 175
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts08 Mar 2002Dismissed
Haryana Builders Limited Vs The Haryana Urban Development Authority and Others
Punjab And Haryana At Chandigarh · AIR 2003 P&H 48 : (2002) 3 RCR(Civil) 101
Haryana Urban Development (Disposal of Land and Buildings) Regulations, 1978 — Regulation 5(5) , 5(6) , 5(7), 6(2)(3)(4)Haryana Urban Development Authority Act, 1977 — Section 15, 17(4)