High Courts01 Apr 2002Allowed
Tarsem Singh Vs Punjab State Electricity Board and Others
Punjab And Haryana At Chandigarh · (2002) 2 CivCC 584 : (2002) 2 RCR(Civil) 772
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,908 of 4,620
High Courts25 Mar 2002
Major General Y.K. Yadav Vs Union of India
Punjab And Haryana At Chandigarh · (2002) 2 PLJ 451 : (2003) 1 RCR(Civil) 799
High Courts22 Mar 2002Dismissed
Atul Mehra and Another Vs Bank of Maharashtra
Punjab And Haryana At Chandigarh · AIR 2003 P&H 11 : (2003) 2 BC 570 : (2002) 3 RCR(Civil) 81
Banking Regulation Act, 1949 — Section 6Contract Act, 1872 — Section 148Evidence Act, 1872 — Section 114
High Courts22 Mar 2002Dismissed
Kumar Builders, Bathinda Vs The Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Civil) 421
Constitution of India, 1950 — Article 226
High Courts22 Mar 2002Allowed
Nand Kishore Vs Ram Dev and Others
Punjab And Haryana At Chandigarh · (2002) 3 CivCC 618 : (2002) 4 RCR(Civil) 173
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts22 Mar 2002Allowed
Harmel Singh Vs Mohan Singh and Others
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Civil) 90
Punjab Panchayati Raj Act, 1994 — Section 208(1), 88Punjab State Election Commission Act, 1994 — Section 108, 89
High Courts22 Mar 2002Allowed
Inder Pal Dua and Another Vs Yash Garg and Co.
Punjab And Haryana At Chandigarh · (2002) 3 CivCC 437 : (2002) 1 RCR(Rent) 442
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 3Companies Act, 1956 — Section 290East Punjab Urban Rent Restriction Act, 1949 — Section 13(3), 15(5)
High Courts21 Mar 2002Allowed
Raj Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 2 CriminalCC 591
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 401
High Courts21 Mar 2002Allowed
Lakhwinder Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 382
High Courts21 Mar 2002Dismissed
Davinder Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) CriLJ 4256 : (2002) 2 RCR(Criminal) 378
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 173(2), 190, 190(1)Penal Code, 1860 (IPC) — Section 120B, 408, 420
High Courts21 Mar 2002Allowed
Rakesh Kumar alias Sonu Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 6 CriminalCC 379 : (2003) 4 RCR(Criminal) 56
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 363, 366
High Courts21 Mar 2002Allowed
Vidya Sagar Vs The Punjab State Ware-Housing Corp.
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Civil) 519 : (2002) 2 RCR(Rent) 483
Capital of Punjab (Development and Regulation) Act, 1952 — Section 8
High Courts21 Mar 2002Dismissed
National Productivity Council, New Delhi and Another Vs Raj Kumar Soni and Others
Punjab And Haryana At Chandigarh · (2002) 2 RCR(Rent) 76
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 14East Punjab Urban Rent Restriction Act, 1949 — Section 13(3), 15(5)
High Courts21 Mar 2002
Pal Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 2 C.C.Cases 261 : (2002) 1 CLR 642 : (2002) 3 RCR(Criminal) 295
High Courts21 Mar 2002
Kanwardeep Singh Vs State of West Bengal
Punjab And Haryana At Chandigarh · (2003) 1 AICLR 503 : (2002) 4 RCR(Criminal) 742
High Courts21 Mar 2002Partly Allowed
Smt. Lalitha Patil and Others Vs Ram Bhawan Singh and Others
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Civil) 581
Motor Vehicles Act, 1988 — Section 173
High Courts21 Mar 2002Partly Allowed
Smt. Vimlesh Jain and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 2 ACC 540 : (2005) ACJ 1337 : (2002) 4 RCR(Civil) 177
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 166
High Courts20 Mar 2002Dismissed
Raj Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2002) CriLJ 3337 : (2002) 2 RCR(Criminal) 785
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 4, 5(1), 5(2)
High Courts20 Mar 2002Dismissed
Om Parkash Mittal and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Civil) 580
Land Acquisition Act, 1894 — Section 4, 6
High Courts20 Mar 2002Allowed
Satyawan and Others Vs Raghbir
Punjab And Haryana At Chandigarh · AIR 2002 P&H 290 : (2002) 2 CivCC 381 : (2002) 2 RCR(Civil) 669
Registration Act, 1908 — Section 49, 8