COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,400 judgments · page 2,909 of 4,620

High Courts20 Mar 2002Allowed

Jagdish Chand Gupta and Another Vs Dr. Rajinder Parshad and Others

Punjab And Haryana At Chandigarh · AIR 2002 P&H 251 : (2002) 2 ILR (P&H) 480 : (2002) 2 RCR(Civil) 777

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6, 152, 153, 153(A)

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High Courts20 Mar 2002Dismissed

Raj Kumar Singal Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · (2002) 176 CTR 628 : (2002) 255 ITR 561 : (2003) 126 TAXMAN 243

Constitution of India, 1950 — Article 20, 226Finance (Amendment) Act, 2001 — Section 234BIncome Tax Act, 1961 — Section 234B

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High Courts20 Mar 2002Dismissed

Commissioner of C. Ex., Delhi-II Vs Bharat Foam Udyog (P) Ltd.

Punjab And Haryana At Chandigarh · (2002) 82 ECC 47 : (2002) 142 ELT 546

Central Excises and Salt Act, 1944 — Section 35H(1)

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High Courts20 Mar 2002

Baldev Singh (Ex. Constable) Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2002) 03 P&H CK 0028

Constitution of India, 1950 — Article 226

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High Courts20 Mar 2002Allowed

Hari Niwas and Others Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2002) 3 RCR(Civil) 42

Haryana Urban Development (Disposal of Land and Buildings) Regulations, 1978 — Regulation 14

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High Courts20 Mar 2002Allowed

Harpreet Singh alias Happy Vs State of Punjab

Punjab And Haryana At Chandigarh · (2002) 2 CriminalCC 628 : (2002) 2 RCR(Criminal) 716

Penal Code, 1860 (IPC) — Section 34, 376

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High Courts19 Mar 2002Dismissed

Commissioner of Central Excise Vs Avon Cycles Ltd.

Punjab And Haryana At Chandigarh · (2002) 82 ECC 54

Central Excises and Salt Act, 1944 — Section 35H

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High Courts19 Mar 2002

Gurdev Singh Vs Sherjang Singh

Punjab And Haryana At Chandigarh · (2002) 3 LJR 619 : (2002) 3 RCR(Civil) 16

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High Courts19 Mar 2002Allowed

Amar Singh Vs The Deputy Collector, Adampur Water Services Division and Others

Punjab And Haryana At Chandigarh · (2002) 3 RCR(Civil) 428

Northern India Canal and Drainage Act, 1873 — Section 55(6)

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High Courts19 Mar 2002Dismissed

Bhagwan Singh and Others Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · AIR 2003 P&H 23 : (2002) 2 RCR(Civil) 572

Haryana Panchayati Raj Act, 1994 — Section 51(5)

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High Courts19 Mar 2002Allowed

Gurnam Singh, Sarpanch Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2002) 2 RCR(Civil) 567

Criminal Procedure Code, 1973 (CrPC) — Section 428Haryana Panchayati Raj Act, 1994 — Section 175(1)

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High Courts18 Mar 2002Allowed

Chhajju Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2002) 2 DMC 28 : (2002) 2 RCR(Criminal) 382

Criminal Procedure Code, 1973 (CrPC) — Section 432, 433APenal Code, 1860 (IPC) — Section 304B

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High Courts18 Mar 2002Allowed

Jaipal Singh Sibia Vs Ashwani Kumar Bansal and Others

Punjab And Haryana At Chandigarh · AIR 2003 P&H 280 : (2002) 3 RCR(Civil) 18

Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts18 Mar 2002Allowed

Dhanpat Rai (Ex. Ptr) Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · (2002) 03 P&H CK 0029

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High Courts18 Mar 2002

Commissioner of Income Tax Vs Export House

Punjab And Haryana At Chandigarh · (2002) 175 CTR 137

Income Tax Act, 1961 — Section 143, 263, 35B, 80B

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High Courts18 Mar 2002

Commissioner of Income Tax Vs Nikko Auto Ltd.

Punjab And Haryana At Chandigarh · (2002) 175 CTR 154

Income Tax Act, 1961 — Section 143, 256, 40A

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High Courts15 Mar 2002Dismissed

Ghoto Vs Gopal Singh and Others

Punjab And Haryana At Chandigarh · (2003) 2 RCR(Civil) 758

Redemption of Mortgages (Punjab) Act, 1913 — Section 12

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High Courts15 Mar 2002Dismissed

Tarsem Kumar Vs The Assistant Collector First Grade and Others

Punjab And Haryana At Chandigarh · (2002) 4 RCR(Civil) 840

Constitution of India, 1950 — Article 226Punjab Village Common Lands (Regulation) Act, 1961 — Section 13A, 13AA, 7

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High Courts15 Mar 2002Allowed

Ram Avtar Sharma Vs Haryana State Board for Prevention and Control of Water Pollution

Punjab And Haryana At Chandigarh · (2002) 3 CriminalCC 448 : (2002) 3 RCR(Criminal) 462

Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Water (Prevention and Control of Pollution) Act, 1974 — Section 33, 43, 44

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High Courts15 Mar 2002Allowed

P.K. Gupta Vs Varinder Sharma

Punjab And Haryana At Chandigarh · AIR 2002 P&H 342

Evidence Act, 1872 — Section 65

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