High Courts09 Apr 2002
Bara Masih and another Vs Jagjit Singh and another
Punjab And Haryana At Chandigarh · (2002) 2 AICLR 648 : (2002) 2 CCC 96 : (2002) 2 RCR(Criminal) 351
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,906 of 4,620
High Courts09 Apr 2002Allowed
Jit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Civil) 189
Constitution of India, 1950 — Article 226, 227
High Courts08 Apr 2002
Simru Ram Vs Balbir Kumar
Punjab And Haryana At Chandigarh · (2002) 3 LJR 691 : (2003) 1 LLR 45 : (2002) 3 RCR(Civil) 437
High Courts08 Apr 2002Dismissed
State of Punjab Vs Bachan Singh and Others
Punjab And Haryana At Chandigarh · (2003) 1 DMC 733 : (2002) 3 RCR(Criminal) 1
Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A
High Courts08 Apr 2002Allowed
Balraj Singh Vs Sewa Singh
Punjab And Haryana At Chandigarh · (2002) 3 CriminalCC 175 : (2002) 2 RCR(Criminal) 820
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 45, 482
High Courts08 Apr 2002Allowed
Kuldip Rai Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 2 CriminalCC 583 : (2002) 2 RCR(Criminal) 781
Prevention of Corruption Act, 1988 — Section 13(2), 7
High Courts08 Apr 2002Dismissed
Jit Singh and Others Vs Smt. Bhago and Others
Punjab And Haryana At Chandigarh · AIR 2002 P&H 340 : (2002) 3 RCR(Civil) 422
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35
High Courts05 Apr 2002Allowed
Gurdit Singh Vs Smt. Jeeto
Punjab And Haryana At Chandigarh · (2002) 2 DMC 495 : (2002) 3 RCR(Criminal) 248
Dowry Prohibition Act, 1961 — Section 4, 6Penal Code, 1860 (IPC) — Section 406
High Courts05 Apr 2002
Baldev Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Criminal) 494
High Courts04 Apr 2002
Darshan Singh Vs Punjab and Sindh Bank and Others
Punjab And Haryana At Chandigarh · (2002) 3 CivCC 607 : (2002) 4 RCR(Civil) 639
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts04 Apr 2002Allowed
Manjit Sales Corporation Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Civil) 174
Constitution of India, 1950 — Article 14, 226
High Courts04 Apr 2002Dismissed
Shri V.P. Aggarwal Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2002) 04 P&H CK 0109
Punjab Civil Services Rules — Rule 9.16
High Courts04 Apr 2002Dismissed
Kay Iron Works Private Limited Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2002) 127 STC 472
Haryana General Sales Tax Act, 1973 — Section 39(5)
High Courts04 Apr 2002Dismissed
Ved Parkash Gupta Vs Lilu Ram Jangra and Another
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Civil) 183
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts04 Apr 2002
Hardeep Singh alias Deepa Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 2 CCC 200 : (2002) 3 RCR(Criminal) 244
High Courts04 Apr 2002
Raj alias Hukam Chand alias Nanha Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Criminal) 653
High Courts04 Apr 2002Dismissed
Haryana State and Others Vs Satish Kataria
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Civil) 715
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts04 Apr 2002Dismissed
Om Parkash Vs Inderawati and Others
Punjab And Haryana At Chandigarh · (2002) 3 CivCC 263 : (2002) 4 RCR(Civil) 186
Court Fees Act, 1870 — Section 7
High Courts04 Apr 2002Dismissed
Hans Raj Vs Jora Singh and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 40 : (2002) 3 RCR(Civil) 584
Representation of the People Act, 1951 — Section 87
High Courts04 Apr 2002Dismissed
Rameshwar Dass Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 3 CriminalCC 154 : (2002) 2 RCR(Criminal) 830
Evidence Act, 1872 — Section 113B, 32Penal Code, 1860 (IPC) — Section 304B, 498A