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Punjab And Haryana At Chandigarh judgments

92,400 judgments · page 2,904 of 4,620

High Courts22 Apr 2002Allowed

Jaswinder Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2002) 3 CriminalCC 37 : (2002) 2 RCR(Criminal) 709

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 34, 506
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High Courts22 Apr 2002Dismissed

Kulwant Singh Vs Gurcharan Singh and Others

Punjab And Haryana At Chandigarh · AIR 2003 P&H 1 : (2002) 3 CivCC 372 : (2002) 4 RCR(Civil) 179

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6 , Order 8 Rule 6ALimitation Act, 1963 — Article 113
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High Courts12 Apr 2002Allowed

Surjit Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2002) 2 DMC 677 : (2002) 3 RCR(Criminal) 489

Criminal Procedure Code, 1973 (CrPC) — Section 198Penal Code, 1860 (IPC) — Section 494
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