High Courts12 Apr 2002Allowed
Sandeep Kumar Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Civil) 383
Haryana Ceiling on Land Holdings Act, 1972 — Section 8(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,905 of 4,620
High Courts12 Apr 2002
Parshant Pathak alias Micky Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 3 CriminalCC 329 : (2002) 3 RCR(Criminal) 655
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 120B, 148, 149, 366, 368
High Courts12 Apr 2002Allowed
Baljit Singh alias Deepu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 3 CriminalCC 617 : (2002) 3 RCR(Criminal) 652
Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts11 Apr 2002Allowed
Amarjit Singh, Conductor No. 53, Punjab Roadways Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 95 FLR 993 : (2002) 3 LLJ 1078
Civil Procedure Code, 1908 (CPC) — Section 11, 9Industrial Disputes Act, 1947 — Section 10(1)
High Courts10 Apr 2002Allowed
Sulakhan Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 2 CriminalCC 708 : (2002) 2 RCR(Criminal) 832
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts10 Apr 2002Allowed
Inderjit Kaur alias Tarlochan Kaur Vs Mohinder Singh
Punjab And Haryana At Chandigarh · (2002) 3 CivCC 39 : (2003) 2 DMC 270 : (2002) 3 RCR(Civil) 231
Hindu Marriage Act, 1955 — Section 13B
High Courts10 Apr 2002Dismissed
Ram Kanvar Vs Ram Ricchhpal Banarsi Dass
Punjab And Haryana At Chandigarh · AIR 2003 P&H 38 : (2002) 95 FLR 828
Civil Procedure Code, 1908 (CPC) — Section 115, 60(1)
High Courts10 Apr 2002
Baljinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 3 AICLR 254 : (2002) 3 RCR(Criminal) 292
High Courts10 Apr 2002Dismissed
Siri Chand Vs Jug Lal and Others
Punjab And Haryana At Chandigarh · (2002) 04 P&H CK 0062
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29, 115
High Courts10 Apr 2002
Sawran Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 3 AICLR 301 : (2002) 2 C.C.Cases 384 : (2002) 1 CLR 568 : (2002) 2 RCR(Criminal) 847
High Courts10 Apr 2002Dismissed
Jai Singh and Others Vs Smt. Bhanti
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Civil) 435
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Punjab Land Revenue Act, 1887 — Section 158
High Courts10 Apr 2002Allowed
Girdhari Lal Vs Sewa Ram and Others
Punjab And Haryana At Chandigarh · (2002) 3 CivCC 11 : (2002) 2 ILR (P&H) 100 : (2002) 3 RCR(Civil) 19
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts10 Apr 2002Allowed
Jarnail Singh Vs Sajjan Singh
Punjab And Haryana At Chandigarh · (2003) ACJ 1808 : (2003) 133 PLR 171 : (2002) 4 RCR(Civil) 526
Motor Vehicles Act, 1988 — Section 166
High Courts10 Apr 2002Dismissed
Khurania Agro India Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 146 STC 438
Haryana General Sales Tax Act, 1973 — Section 13BHaryana General Sales Tax Rules, 1975 — Rule 28A(5)
High Courts10 Apr 2002Dismissed
Madan Lal Vs Smt. Suman
Punjab And Haryana At Chandigarh · AIR 2002 P&H 321 : (2002) 3 CivCC 695 : (2002) 4 RCR(Civil) 185
Hindu Marriage Act, 1955 — Section 24
High Courts10 Apr 2002Dismissed
Ranjit Singh Vs Surjan Singh
Punjab And Haryana At Chandigarh · (2002) 3 CivCC 138 : (2002) 3 RCR(Civil) 47
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts09 Apr 2002Dismissed
Harbans Singh Vs Jasbir Singh
Punjab And Haryana At Chandigarh · (2002) 2 RCR(Rent) 85
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts09 Apr 2002Dismissed
Krishan Kumar Vs Manish Kumar
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Civil) 416
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
High Courts09 Apr 2002Allowed
Jasbir Singh Vs Ajit Singh and Others
Punjab And Haryana At Chandigarh · (2002) 3 CivCC 146 : (2002) 3 RCR(Civil) 418
High Courts09 Apr 2002Dismissed
Narinder Singh Vs The Food Corporation of India
Punjab And Haryana At Chandigarh · (2002) 3 CivCC 308 : (2002) 3 RCR(Civil) 420
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17