High Courts05 Mar 2002
Prem Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 3 CriminalCC 28 : (2002) 2 RCR(Criminal) 825
Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,912 of 4,620
High Courts05 Mar 2002Dismissed
Sugan Chand (Dead) through LRs. Vs Ratna and Others
Punjab And Haryana At Chandigarh · (2002) 3 CivCC 644 : (2002) 4 CivCC 159 : (2002) 3 RCR(Civil) 25
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts04 Mar 2002
Bihari Singh and Others Vs Gram Panchayat and Another
Punjab And Haryana At Chandigarh · (2002) 2 RCR(Civil) 543
Civil Procedure Code, 1908 (CPC) — Section 100Punjab Village Common Lands (Regulation) Act, 1961 — Section 13, 2
High Courts04 Mar 2002Allowed
Om Parkash and Others Vs Mange Ram and Others
Punjab And Haryana At Chandigarh · (2002) 2 RCR(Civil) 687
High Courts04 Mar 2002
National Insurance Company Vs Geeta Devi and Others
Punjab And Haryana At Chandigarh · (2002) 2 ACC 446 : (2002) ACJ 1905 : (2002) 2 RCR(Civil) 691
Motor Vehicles Act, 1988 — Section 174
High Courts04 Mar 2002Allowed
Sham Lal, Director, G.S. Auto Industries Pvt. Ltd. Vs Raj Kumar Aggarwal
Punjab And Haryana At Chandigarh · (2002) 2 CivCC 370 : (2002) 2 RCR(Criminal) 844
Criminal Procedure Code, 1973 (CrPC) — Section 397(2), 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts04 Mar 2002
Subhash Chand Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2003) 2 LJR 822 : (2002) 2 PLJ 117 : (2003) 1 RCR(Civil) 486
High Courts04 Mar 2002Dismissed
Jagdish Parshad Vs Sarwan Kumar and Others
Punjab And Haryana At Chandigarh · AIR 2003 P&H 3 : (2002) 2 CivCC 573 : (2002) 2 CivCC 573 : (2002) 3 RCR(Civil) 34
Evidence Act, 1872 — Section 32
High Courts04 Mar 2002Dismissed
Hoshiarpur Large and Medium Industries Association and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2002) 128 STC 637
Punjab General Sales Tax Act, 1948 — Section 30A, 30AA
High Courts01 Mar 2002Allowed
Pishora Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2002) CriLJ 4130 : (2002) 2 RCR(Criminal) 215
Criminal Procedure Code, 1973 (CrPC) — Section 107, 151, 438, 438(2), 482Penal Code, 1860 (IPC) — Section 148, 149, 323, 379, 427Protection of Civil Rights Act, 1955 — Section 7
High Courts01 Mar 2002Allowed
Chhote Lal Vs Ansal Housing and Estate Private Limited
Punjab And Haryana At Chandigarh · AIR 2002 P&H 302 : (2002) 2 RCR(Civil) 574
Court Fees Act, 1870 — Article 1, 7
High Courts01 Mar 2002
Ravinder Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 2 DMC 395 : (2002) 2 RCR(Criminal) 505
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A, 506
High Courts28 Feb 2002
Haryana Petrochemicals Ltd. Vs Commr. of C. Ex., (Adj.), New Delhi
Punjab And Haryana At Chandigarh · (2002) 142 ELT 547
Central Excises and Salt Act, 1944 — Section 35FConstitution of India, 1950 — Article 226
High Courts28 Feb 2002Dismissed
Mohar Pal Vs Smt. Sunehra and Others
Punjab And Haryana At Chandigarh · (2002) 2 RCR(Civil) 767
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts26 Feb 2002Dismissed
Gurmail Singh and Gurmej Singh Vs Hardyal Singh and Others
Punjab And Haryana At Chandigarh · AIR 2002 P&H 327 : (2002) 2 RCR(Civil) 721
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts26 Feb 2002Dismissed
Jagdev Singh Vs Sardarni Prem Parkash Kaur and Others
Punjab And Haryana At Chandigarh · AIR 2002 P&H 330 : (2002) 2 CivCC 654 : (2002) 2 RCR(Civil) 783
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2
High Courts26 Feb 2002Allowed
Lal Singh and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Civil) 634
Land Acquisition Act, 1894 — Section 28ALimitation Act, 1963 — Section 18, 5
High Courts25 Feb 2002Dismissed
Ashok Bansal and Others Vs Gurdas and Another
Punjab And Haryana At Chandigarh · (2002) 02 P&H CK 0107
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts25 Feb 2002Dismissed
Jalandhar Improvement Trust Vs Rachhpal Singh and Others
Punjab And Haryana At Chandigarh · (2002) 2 RCR(Civil) 702
Punjab Town Improvement Act, 1922 — Section 74
High Courts25 Feb 2002
Municipal Committee, Nabha Vs Gurmail Kaur
Punjab And Haryana At Chandigarh · (2003) 2 LJR 204 : (2003) 2 LLR 128 : (2003) 1 RCR(Civil) 398