High Courts16 Oct 2002Dismissed
Sita Ram Bansal Vs Niranjan Dass and Another
Punjab And Haryana At Chandigarh · (2003) 133 PLR 416 : (2003) 1 RCR(Rent) 249
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(3), 15(6)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,875 of 4,620
High Courts16 Oct 2002Allowed
R.G. Srivastava Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2002) 5 CriminalCC 176 : (2003) 2 RCR(Criminal) 54
Essential Commodities Act, 1955 — Section 7
High Courts16 Oct 2002Allowed
Tirlok Chand Saxena Vs Sant Lal Dhawan
Punjab And Haryana At Chandigarh · (2003) 133 PLR 220 : (2002) 2 RCR(Rent) 655
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2), 15(6)
High Courts11 Oct 2002
Rattan Singh Vs Assistant Collector, Customs, GOI
Punjab And Haryana At Chandigarh · (2003) 85 ECC 753 : (2003) ECR 400 : (2003) 156 ELT 838 : (2003) 1 RCR(Criminal) 8
Criminal Procedure Code, 1973 (CrPC) — Section 401Customs Act, 1962 — Section 110
High Courts11 Oct 2002Dismissed
Rajinder Lal Vs Bhushan Monga
Punjab And Haryana At Chandigarh · (2003) 133 PLR 472 : (2003) 1 RCR(Rent) 242
East Punjab Urban Rent Restriction Act, 1949 — Section 13A
High Courts11 Oct 2002Allowed
Shivala Damodar Dass Vs Shankar Dass and Others
Punjab And Haryana At Chandigarh · (2003) 1 CivCC 486 : (2003) 133 PLR 222 : (2003) 1 RCR(Rent) 224
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)
High Courts10 Oct 2002
Om Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 2 ICC 875 : (2003) 2 LJR 426 : (2003) 3 LLR 424 : (2003) 3 LLR 407 : (2003) 2 LLR 407 : (2003) 1 PLJ 17 : (2003) 1 PLR 662 : (2003) 2 RCR(Civil) 3
High Courts10 Oct 2002
Om Parkash and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 662
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13A, 13AA
High Courts10 Oct 2002
Dr. Balkishan Ginde Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2002) 4 CriminalCC 328 : (2003) 1 RCR(Criminal) 243
Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 17, 18, 23, 24, 24(4)
High Courts10 Oct 2002Dismissed
Rattan Chand and Others Vs Bhakra Beas Management Board and Another
Punjab And Haryana At Chandigarh · (2003) 2 ILR (P&H) 191
Constitution of India, 1950 — Article 133, 136Legal Services Authorities Act, 1987 — Section 21(1)Punjab Civil Services Rules — Rule 11.1, 11.5, 11.5(2)
High Courts10 Oct 2002Dismissed
Commissioner of C. Ex. Vs Venus Indus. Corporation
Punjab And Haryana At Chandigarh · (2003) 161 ELT 126
Central Excise Rules, 1944 — Rule 57GCentral Excises and Salt Act, 1944 — Section 35H
High Courts09 Oct 2002Allowed
Sanjay Kumar Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2003) CriLJ 1158 : (2003) 1 RCR(Criminal) 232
Insecticides Act, 1968 — Section 24, 24(3)
High Courts09 Oct 2002Dismissed
Shri Kishan Dass Vs Ujagar Singh
Punjab And Haryana At Chandigarh · (2003) 133 PLR 240 : (2002) 2 RCR(Rent) 674
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)(1), 15(5)
High Courts09 Oct 2002Allowed
Ajit Singh and Others Vs Kirpal Singh and Others
Punjab And Haryana At Chandigarh · AIR 2003 P&H 209 : (2003) 133 PLR 192 : (2003) 1 RCR(Civil) 602
Limitation Act, 1963 — Section 18Redemption of Mortgages (Punjab) Act, 1913 — Section 12, 9
High Courts09 Oct 2002Allowed
Smt. Sunita Jain and Others Vs Mittar Sain Jain and Another
Punjab And Haryana At Chandigarh · (2003) 3 CivCC 261 : (2003) 133 PLR 641 : (2003) 2 RCR(Civil) 176 : (2003) 1 RCR(Civil) 440
Guardians and Wards Act, 1890 — Section 9(1)
High Courts09 Oct 2002
Manoj Kumar Vs Haryana State Electricity Board and Another
Punjab And Haryana At Chandigarh · (2003) 133 PLR 534
Constitution of India, 1950 — Article 226
High Courts09 Oct 2002Allowed
Amrik Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 4 CriminalCC 616 : (2003) 1 RCR(Criminal) 562
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 115, 116, 120B
High Courts09 Oct 2002Allowed
Mani Raj Vs Firm Radha Krishan Siri Niwas and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 217 : (2003) 1 RCR(Civil) 125 : (2002) 2 RCR(Rent) 678
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts09 Oct 2002
Surat Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 1 CCC 179 : (2003) 2 CCJ 306 : (2004) 1 CurLJ 1 : (2003) 2 RCR(Criminal) 199
High Courts09 Oct 2002
Prabhdeep Singh Vs Sukhwinder Kaur
Punjab And Haryana At Chandigarh · (2003) 1 AICLR 391 : (2003) CCC 212 : (2003) 1 FJCC 246 : (2003) 1 RCR(Criminal) 92