High Courts08 Oct 2002
National Insurance Co. Vs Tula Ram and Others
Punjab And Haryana At Chandigarh · (2004) ACJ 741 : (2003) 134 PLR 300 : (2003) 2 RCR(Civil) 18
Motor Vehicles Act, 1988 — Section 163A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,877 of 4,620
High Courts07 Oct 2002Dismissed
Siri Ram Sharma Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 277
Land Acquisition Act, 1894 — Section 17(2), 4
High Courts07 Oct 2002Dismissed
Karam Singh Vs Dana Singh
Punjab And Haryana At Chandigarh · (2003) 2 CivCC 227 : (2003) 1 ILR (P&H) 552 : (2003) 134 PLR 220 : (2003) 2 RCR(Civil) 409
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4, Order 18 Rule 4(1), Order 18 Rule 4(2), Order 18 Rule 5, 115Constitution of India, 1950 — Article 227
High Courts07 Oct 2002Dismissed
Smt. Shashi Bala and Others Vs Hari Ram
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Civil) 794
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 3, 35
High Courts07 Oct 2002Dismissed
Jagdish Raj and Brothers Vs Jagdish Raj and Others
Punjab And Haryana At Chandigarh · (2003) 1 ARBLR 557 : (2003) 1 CivCC 367 : (2003) 133 PLR 95 : (2002) 4 RCR(Civil) 379
Arbitration and Conciliation Act, 1996 — Section 2, 7, 8Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts04 Oct 2002
Gursharan Kaur Vs Ajit Singh
Punjab And Haryana At Chandigarh · (2003) 1 RCR(Civil) 471
High Courts04 Oct 2002Dismissed
Yashpal Vs Ram Bilas and Others
Punjab And Haryana At Chandigarh · (2003) 1 CivCC 175 : (2003) 3 CivCC 406 : (2003) 133 PLR 804 : (2003) 1 RCR(Rent) 72
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts04 Oct 2002
Mrs. Kamlesh Chaudhary and Others Vs Kanwar Bhan and Others
Punjab And Haryana At Chandigarh · (2003) 1 ACC 245 : (2003) ACJ 1032 : (2003) 133 PLR 619
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts04 Oct 2002
Surinder Kuar and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2003) 1 CCC 159 : (2003) 1 RCR(Criminal) 134
High Courts04 Oct 2002
Shri 10008 Bhagwan Shanti Nath Digamber Jain Mandir and Another Vs Gaindi Devi and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 207 : (2004) 2 RCR(Rent) 65
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 15(6)
High Courts04 Oct 2002Dismissed
Manmohan Singh Vs Aneeta Preet
Punjab And Haryana At Chandigarh · (2003) 2 CivCC 410 : (2003) 1 ILR (P&H) 252 : (2003) 1 RCR(Civil) 413
High Courts03 Oct 2002Allowed
Krishan Jeet Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 2 DMC 127 : (2003) 1 RCR(Criminal) 183
Penal Code, 1860 (IPC) — Section 406, 498A
High Courts03 Oct 2002Allowed
Harbans Singh Vs Punjab National Bank and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 99 : (2002) 4 RCR(Civil) 380
Limitation Act, 1963 — Section 5
High Courts03 Oct 2002Dismissed
State of Haryana Vs Maman Ram and Another
Punjab And Haryana At Chandigarh · (2003) 1 LLJ 1117 : (2003) 133 PLR 322
Industrial Disputes Act, 1947 — Section 25F
High Courts03 Oct 2002Dismissed
Union of India (UOI) Vs Jasmel Kaur and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 259 : (2003) 2 RCR(Civil) 172
Land Acquisition Act, 1894 — Section 28A
High Courts03 Oct 2002
Poppy Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 261
High Courts01 Oct 2002Allowed
Ram Dass Vs Joginder Singh
Punjab And Haryana At Chandigarh · (2003) 133 PLR 105 : (2002) 4 RCR(Civil) 511
Punjab State Election Commission Act, 1994 — Section 79
High Courts01 Oct 2002Allowed
The New India Assurance Company Ltd. Vs Smt. Bimlesh and Others
Punjab And Haryana At Chandigarh · (2003) 2 ACC 677 : (2003) ACJ 1454 : (2003) 4 CivCC 145 : (2003) 133 PLR 783
Motor Vehicles Act, 1988 — Section 163A
High Courts30 Sept 2002
Mohinder Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2003) 1 CCC 178 : (2003) 1 RCR(Criminal) 64
High Courts27 Sept 2002
Jatto Bai Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 3 CriminalCC 598 : (2002) 4 RCR(Criminal) 444
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 323, 34, 342, 406, 498A