High Courts25 Sept 2002
Mauji Ram Vs State of Haryana & others
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Criminal) 740
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,879 of 4,620
High Courts25 Sept 2002
Satnam Singh Sahni Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 1 AICLR 498 : (2002) 4 RCR(Criminal) 733
High Courts25 Sept 2002Allowed
Manjit Singh Kahlon Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 65
Constitution of India, 1950 — Article 14, 16
High Courts25 Sept 2002Allowed
State of Punjab and Another Vs Bakhtawar Singh
Punjab And Haryana At Chandigarh · (2003) 133 PLR 477
High Courts25 Sept 2002Dismissed
Punjab Wakf Board Vs Punjab State and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 390 : (2003) 1 RCR(Civil) 442
Punjab Village Common Lands (Regulation) Act, 1961 — Section 11
High Courts25 Sept 2002Dismissed
Joginder Kaur alias Jogindero Vs Mehar Singh
Punjab And Haryana At Chandigarh · (2003) 1 CivCC 375 : (2003) 1 RCR(Civil) 333
Civil Procedure Code, 1908 (CPC) — Section 11, 115
High Courts25 Sept 2002Allowed
Smt. Gurdarshan Kaur and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 4 CriminalCC 641 : (2003) 1 RCR(Criminal) 119
Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 29(1)A, 30, 30(3)
High Courts24 Sept 2002Dismissed
Roor Singh Vs Raghbir Singh and Others
Punjab And Haryana At Chandigarh · (2003) 1 CivCC 279 : (2003) 133 PLR 216 : (2003) 1 RCR(Civil) 159
Civil Procedure Code, 1908 (CPC) — Section 35B
High Courts24 Sept 2002Dismissed
Pirthipal Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2002) 09 P&H CK 0094
Constitution of India, 1950 — Article 311(2)Punjab Police Rules, 1934 — Rule 16
High Courts24 Sept 2002Allowed
Raj Kumar Vs Ashwani Kumar and Another
Punjab And Haryana At Chandigarh · (2002) 2 RCR(Rent) 626
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts24 Sept 2002Dismissed
Karpoori Thakur Vs Dewan Chand
Punjab And Haryana At Chandigarh · (2002) 2 RCR(Rent) 623
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts24 Sept 2002Allowed
Harish Sasan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 3 CriminalCC 624 : (2002) 4 RCR(Criminal) 550
Penal Code, 1860 (IPC) — Section 148, 149, 307, 325, 332
High Courts23 Sept 2002Dismissed
Madhu-Sudan Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2003) 97 FLR 135 : (2003) 2 LLJ 60 : (2003) 133 PLR 345
Constitution of India, 1950 — Article 226, 227
High Courts23 Sept 2002
Smt. Jaswant Kaur Vs Malkiat Kaur etc.
Punjab And Haryana At Chandigarh · (2003) 2 ACC 4 : (2003) 133 PLR 629 : (2003) 1 RCR(Civil) 393
Motor Vehicles Act, 1988 — Section 166
High Courts23 Sept 2002
Ram Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 1 AICLR 447 : (2002) 4 RCR(Criminal) 704
High Courts23 Sept 2002
Jangir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 4 AICLR 979 : (2002) 4 RCR(Criminal) 718
High Courts23 Sept 2002
Kanwar Suraj Pal Singh Kushwaha, IPS Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 4 AICLR 691 : (2002) 4 RCR(Criminal) 538
High Courts23 Sept 2002Allowed
A.S.I. Rajinder Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 385
Punjab Police Rules, 1934 — Rule 12.3
High Courts23 Sept 2002Dismissed
Tulsi Ram Vs Roshan Lal
Punjab And Haryana At Chandigarh · (2002) 4 CriminalCC 163 : (2002) 4 RCR(Criminal) 533
Criminal Procedure Code, 1973 (CrPC) — Section 133, 482
High Courts21 Sept 2002
Tarlok Chand Vs Ludhiana Co-operative Marketing Society Ltd.
Punjab And Haryana At Chandigarh · (2003) 1 ICC 521 : (2002) 1 PLJ 598 : (2002) 3 PLR 560 : (2002) 4 RCR(Civil) 835