High Courts18 Sept 2002Dismissed
Surinder Kumar Vs Nirmala and Others
Punjab And Haryana At Chandigarh · (2003) ACJ 887
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,881 of 4,620
High Courts18 Sept 2002
Rajiv Kumar @ Raju Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 3 RCR(Criminal) 297
High Courts18 Sept 2002
Amrit Lal Vs Manhar Lal
Punjab And Haryana At Chandigarh · (2003) 1 ICC 897 : (2003) 2 LJR 143 : (2002) 4 RCR(Civil) 793
High Courts18 Sept 2002
Sherpuria Sales Corporation Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 1 AICLR 450 : (2002) 4 RCR(Criminal) 705
High Courts18 Sept 2002Dismissed
Jaipal Singh and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 43 : (2002) 4 RCR(Civil) 369
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts17 Sept 2002Dismissed
Chander Sekhar alias Bitto Vs Ishwar Chander Pathak and Others
Punjab And Haryana At Chandigarh · AIR 2003 P&H 112
Civil Procedure Code, 1908 (CPC) — Section 151, 152
High Courts17 Sept 2002Allowed
The State of Punjab and Another Vs T.S. Sachdeva, Excise and Taxation Officer, Sales Tax Check Barrier
Punjab And Haryana At Chandigarh · (2003) 133 PLR 607
High Courts17 Sept 2002Dismissed
Swaran Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 376
Punjab Security of Land Tenures Act, 1953 — Section 10APunjab Security of Land Tenures Rules, 1956 — Rule 20C
High Courts17 Sept 2002
International Best Foods Limited Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 2 AICLR 223 : (2003) 1 CCJ 651 : (2003) 1 RCR(Criminal) 590
High Courts17 Sept 2002Dismissed
Commissioner of Income Tax Vs Vishal Gupta
Punjab And Haryana At Chandigarh · (2003) 259 ITR 704 : (2004) 134 TAXMAN 734
Income Tax Act, 1961 — Section 143(2), 260A
High Courts17 Sept 2002Dismissed
T.S. Sachdeva, Excise and Taxation Officer Vs Punjab State and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 602
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts16 Sept 2002Dismissed
Commissioner of Income Tax Vs K.S. Bhatia
Punjab And Haryana At Chandigarh · (2003) 179 CTR 41 : (2004) 269 ITR 577 : (2002) 125 TAXMAN 454
Income Tax Act, 1961 — Section 145(1), 256(2)
High Courts16 Sept 2002
Amarjeet Kaur Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2003) 1 AICLR 1010 : (2003) 1 CCC 187 : (2003) 1 RCR(Criminal) 99
High Courts13 Sept 2002Dismissed
Kashmir Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2002) 09 P&H CK 0135
High Courts13 Sept 2002
Ex. 720080444 Lnk. Ram Singh Rai Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2003) 1 ILR (P&H) 233
Central Reserve Police Force Act, 1949 — Section 10, 11, 11(1), 12, 13Central Reserve Police Force Rules, 1955 — Rule 27, 28Constitution of India, 1950 — Article 226, 227
High Courts13 Sept 2002Dismissed
United India Insurance Co. Ltd. Vs Smt. Saroj and Others
Punjab And Haryana At Chandigarh · (2003) 1 ACC 483 : (2003) ACJ 1377 : (2003) 133 PLR 93
Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 166
High Courts13 Sept 2002
Dilbhajan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 4 AICLR 975 : (2003) 1 Crimes 600 : (2002) 4 RCR(Criminal) 557
High Courts13 Sept 2002Allowed
Kamalpreet Kaur Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2003) 133 PLR 48
Constitution of India, 1950 — Article 14, 226
High Courts13 Sept 2002Dismissed
Dharminder Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 5 CriminalCC 605 : (2002) 4 RCR(Criminal) 278
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 41, 42, 42(1), 42(2)
High Courts13 Sept 2002
Bal Krishan Vs Food Corporation of India and Others
Punjab And Haryana At Chandigarh · (2003) 2 ILR (P&H) 511