High Courts07 Sept 2002Allowed
Manmohni Jindal Vs Tarsem Chand
Punjab And Haryana At Chandigarh · (2003) 1 DMC 708
Criminal Procedure Code, 1973 (CrPC) — Section 125
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,883 of 4,620
High Courts06 Sept 2002
Jit Singh and others Vs Director Consolidation of Holdings, Punjab & Ors.
Punjab And Haryana At Chandigarh · (2003) 1 ICC 107 : (2003) 1 LJR 40 : (2002) 2 PLJ 375
High Courts06 Sept 2002
Bhagwant Singh Vs Suresh Steel Industries and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 142 : (2002) 4 RCR(Criminal) 573
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts06 Sept 2002Allowed
Narinder Kumar and Others Vs Kuldeep Singh and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 335 : (2002) 4 RCR(Civil) 798
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts06 Sept 2002Dismissed
State of Punjab and Another Vs Megh Raj Garg
Punjab And Haryana At Chandigarh · (2003) 134 PLR 84
High Courts05 Sept 2002
Deepak Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 4 CriminalCC 124 : (2002) 4 RCR(Criminal) 301
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7
High Courts05 Sept 2002Dismissed
Harvinder Singh, Process Server Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2003) 1 LLJ 1098 : (2003) 133 PLR 150
Constitution of India, 1950 — Article 226
High Courts05 Sept 2002
Ashu Malik and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 96 FLR 264 : (2003) 1 LLJ 942 : (2003) 133 PLR 45
Constitution of India, 1950 — Article 226, 227
High Courts05 Sept 2002
Kewal Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2003) 96 FLR 262 : (2003) 1 LLJ 684
High Courts05 Sept 2002Allowed
Sarita and Another Vs General Manager, Haryana Roadways and Others
Punjab And Haryana At Chandigarh · (2003) 2 ACC 111 : (2003) ACJ 1937 : (2003) 133 PLR 85 : (2002) 4 RCR(Civil) 370
Motor Vehicles Act, 1988 — Section 166, 170
High Courts05 Sept 2002
Pyara Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 1 AICLR 452 : (2002) 4 RCR(Criminal) 710
High Courts05 Sept 2002Dismissed
Dalbir Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 2003 P&H 113
Constitution of India, 1950 — Article 14Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963 — Section 12(2), 3, 4, 5
High Courts05 Sept 2002Allowed
Modgill Hosiery Export Private Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2003) 129 STC 52
Punjab General Sales Tax Act, 1948 — Section 14B(6)
High Courts04 Sept 2002
Simarjit Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 4 AICLR 927 : (2002) 4 RCR(Criminal) 554
High Courts04 Sept 2002Dismissed
Satish Chander Gupta and Sons Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2003) 1 ARBLR 589 : (2003) 133 PLR 164 : (2003) 1 RCR(Civil) 721
High Courts04 Sept 2002Allowed
Anka India Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 129 STC 258
Haryana General Sales Tax Rules, 1975 — Rule 28A
High Courts04 Sept 2002
S.C. Sharma Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 4 CriminalCC 182 : (2002) 4 RCR(Criminal) 578 : (2002) 4 RCR(Criminal) 436
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7
High Courts03 Sept 2002
In Re Ajay Kumar Pandey v...., 1996(6) Supreme Court Cases 510 : 1998(4) RCR(Crl.) 511 (SC).5.Dr.D.C.Saxena v.Hon'ble the Chief Justice of India, 199
Punjab And Haryana At Chandigarh · (2002) 4 Crimes 414 : (2002) 4 RCR(Criminal) 208
High Courts03 Sept 2002
Gurbinder Pal Kaur Alias Rana Vs Maan Singh
Punjab And Haryana At Chandigarh · (2003) 2 ICC 628 : (2003) 2 LJR 417 : (2003) 1 RCR(Civil) 161
High Courts03 Sept 2002Dismissed
Som Parkash Bansal Vs Managing Committee, Hindu Higher Secondary School and Another
Punjab And Haryana At Chandigarh · (2003) 1 CivCC 304 : (2003) 133 PLR 535 : (2003) 1 RCR(Civil) 270
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 14Constitution of India, 1950 — Article 12