High Courts25 Aug 2002Allowed
Pardeep Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 1 DMC 274 : (2002) 4 RCR(Criminal) 748
Penal Code, 1860 (IPC) — Section 306
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,885 of 4,620
High Courts23 Aug 2002Dismissed
Pritam Singh and Others Vs Chanan Singh and Others
Punjab And Haryana At Chandigarh · (2003) 1 CivCC 426
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts23 Aug 2002
Umed Singh Vs Arya Smaj Sewa Sadan
Punjab And Haryana At Chandigarh · AIR 2003 P&H 87 : (2003) 2 CivCC 279 : (2003) 1 ILR (P&H) 138 : (2002) 2 RCR(Rent) 502
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts23 Aug 2002
In Re : Vithaldas Bhurabhai, AIR 1928 Bombay 346.
Punjab And Haryana At Chandigarh · (2003) 1 AICLR 1006
High Courts23 Aug 2002
S.K.Suri Vs Komal and another
Punjab And Haryana At Chandigarh · (2003) 1 AICLR 1006 : (2003) 1 CCC 172 : (2003) 1 CCJ 697 : (2003) 1 RCR(Criminal) 140
Criminal Procedure Code, 1973 (CrPC) — Section 125, 2(n), 205, 249, 256
High Courts22 Aug 2002
Shiv Kumar Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2002) 4 AICLR 937 : (2002) 4 RCR(Criminal) 536
High Courts22 Aug 2002Dismissed
State of Haryana and Another Vs Madan Pal Ahlawat
Punjab And Haryana At Chandigarh · (2003) 133 PLR 346
Constitution of India, 1950 — Article 311(2)Punjab Civil Services Rules — Rule 4.19, 6.16(2)
High Courts21 Aug 2002
Ram Singh Vs Sub-Divisonal Canal Officer, Kaithal Water Services Sub-Division and others
Punjab And Haryana At Chandigarh · (2002) 2 PLJ 543 : (2003) 2 RCR(Civil) 643
High Courts21 Aug 2002
Bhagwati International Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2005) 190 ELT 300
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 28
High Courts21 Aug 2002
Naresh @ Natwar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 1 CCJ 99 : (2003) 1 RCR(Criminal) 308
High Courts21 Aug 2002Allowed
Harigopal Singh Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2002) 177 CTR 580 : (2002) 258 ITR 85 : (2002) 125 TAXMAN 242
Income Tax Act, 1961 — Section 271(1)
High Courts21 Aug 2002Dismissed
National Insurance Company Vs Smt. Megla and Others
Punjab And Haryana At Chandigarh · (2003) 1 RCR(Civil) 364
Chhattisgarh Motor Vehicles Rules, 1990 — Rule 232Civil Procedure Code, 1908 (CPC) — Order 2 Rule 1 , Order 2 Rule 2, Order 2 Rule 3, Order 2 Rule 4
High Courts20 Aug 2002
State of Punjab Vs Nandlal and Another
Punjab And Haryana At Chandigarh · (2003) 2 Marr.LJ 47 : (2003) 2 RCR(Criminal) 219
High Courts20 Aug 2002
Union Seed.Agency, Sardulgarh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 4 AICLR 272 : (2002) 4 RCR(Criminal) 671
High Courts20 Aug 2002
Kamal Kumar and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 199
Constitution of India, 1950 — Article 226, 227
High Courts20 Aug 2002
Baljit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 4 CriminalCC 46 : (2002) 4 RCR(Criminal) 664
Criminal Procedure Code, 1973 (CrPC) — Section 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 61
High Courts20 Aug 2002Dismissed
Ajay Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 4 CriminalCC 554 : (2003) 1 RCR(Criminal) 303
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 120B, 307, 324, 34, 364A
High Courts19 Aug 2002Dismissed
Swaraj Engine Ltd. Vs Assistant Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2003) 185 CTR 584 : (2003) 260 ITR 202
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143(1), 147, 148, 80I
High Courts19 Aug 2002Allowed
Anil Kumar and Others Vs Smt. Anguri Devi and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 201 : (2003) 1 RCR(Rent) 149
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 12, 13(2)