High Courts19 Aug 2002Dismissed
Harbans Lal Vs Dev Raj and Others
Punjab And Haryana At Chandigarh · (2003) 1 CivCC 526 : (2003) 1 RCR(Civil) 222
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 10, 115
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,886 of 4,620
High Courts19 Aug 2002Allowed
Lal Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 152 : (2003) 1 RCR(Civil) 718
Constitution of India, 1950 — Article 14, 21Land Acquisition Act, 1894 — Section 28A
High Courts19 Aug 2002Allowed
Jagdish Vs Jagat Pal and Others
Punjab And Haryana At Chandigarh · (2003) 2 CivCC 635 : (2003) 134 PLR 403 : (2003) 4 RCR(Civil) 167 : (2003) 2 RCR(Civil) 732
Court Fees Act, 1870 — Section 7
High Courts19 Aug 2002
Dilbag Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Criminal) 532
High Courts19 Aug 2002Dismissed
Narinder Kaur and Others Vs Nagina Singh and Others
Punjab And Haryana At Chandigarh · (2003) 1 CivCC 607 : (2003) 133 PLR 672 : (2003) 1 RCR(Civil) 462
High Courts19 Aug 2002Dismissed
Yad Ram Vs Chand Kaur and Others
Punjab And Haryana At Chandigarh · (2003) 1 CivCC 628 : (2003) 133 PLR 615 : (2003) 1 RCR(Civil) 380
Evidence Act, 1872 — Section 63, 68
High Courts16 Aug 2002Allowed
Sahil Agrochemicals and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Criminal) 464
Insecticides Act, 1968 — Section 30(3)
High Courts16 Aug 2002Dismissed
Smt. Saroj Chadha Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Civil) 206
Land Acquisition Act, 1894 — Section 4, 5A, 6
High Courts16 Aug 2002Dismissed
Sohan Singh Vs Gurmej Singh and Others
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Civil) 703
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 27
High Courts16 Aug 2002Allowed
Tirath Dass Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 319 : (2003) 2 RCR(Civil) 772
High Courts16 Aug 2002Dismissed
Sajjan Singh Vs Kulwant Kaur and Others
Punjab And Haryana At Chandigarh · (2002) 08 P&H CK 0019
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6, 151
High Courts16 Aug 2002Dismissed
Baldev Raj Mehra Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2003) 263 ITR 535 : (2004) 139 TAXMAN 324
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 158BC
High Courts13 Aug 2002
ITO Vs Smt. (Dr.) Usha Gupta
Punjab And Haryana At Chandigarh · (2002) 178 CTR 439
Criminal Procedure Code, 1973 (CrPC) — Section 244, 245, 482Income Tax Act, 1961 — Section 271, 276C, 277
High Courts13 Aug 2002
Nachhattar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 4 CriminalCC 279 : (2002) 4 RCR(Criminal) 434
Penal Code, 1860 (IPC) — Section 304A
High Courts13 Aug 2002Dismissed
Income Tax Officer Vs Dr. Smt. Usha Gupta
Punjab And Haryana At Chandigarh · (2003) 262 ITR 679
Criminal Procedure Code, 1973 (CrPC) — Section 244, 245, 245(2), 482Income Tax Act, 1961 — Section 276C, 277
High Courts13 Aug 2002
Ajai Ferti Chem (Bombay) Pvt.Ltd. Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 4 AICLR 267 : (2002) 4 RCR(Criminal) 528
High Courts13 Aug 2002Dismissed
Anurag Sharma Vs Haryana Financial Corporation and Another
Punjab And Haryana At Chandigarh · (2003) 1 BC 320 : (2003) 1 ILR (P&H) 287 : (2003) 1 RCR(Civil) 451
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10State Financial Corporations Act, 1951 — Section 29
High Courts13 Aug 2002Allowed
Komal Trading Company Vs Sales Tax Tribunal and Another
Punjab And Haryana At Chandigarh · (2002) 128 STC 507
High Courts13 Aug 2002Allowed
Ruchika Jain Vs Municipal Corporation and Another
Punjab And Haryana At Chandigarh · (2003) 1 RCR(Civil) 356
High Courts13 Aug 2002
Bikramjit Singh Vs Controller of Estate Duty
Punjab And Haryana At Chandigarh · (2004) 265 ITR 606
Estate Duty Act, 1953 — Section 2(15)