High Courts22 Oct 2002Allowed
Haryana Organics (A Unit of Globus Agromics Limited) Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 265 : (2003) 132 STC 397
Haryana General Sales Tax Rules, 1975 — Rule 28A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,874 of 4,620
High Courts22 Oct 2002Dismissed
Khillan Vs Social Education and Panchayat Officer and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 442 : (2003) 1 RCR(Civil) 479
Limitation Act, 1963 — Article 137Punjab Village Common Lands (Regulation) Act, 1961 — Section 7(1)
High Courts22 Oct 2002Dismissed
Sahab Singh Vs Sajjan Kumar and Others
Punjab And Haryana At Chandigarh · (2003) 134 PLR 194
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5(2), Order 8 Rule 9
High Courts22 Oct 2002
Lekh Raj Vs Karnal Improvement Trust, Karnal and another
Punjab And Haryana At Chandigarh · (2006) 2 RCR(Civil) 261
High Courts22 Oct 2002
State of Punjab Vs Malak Singh
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Criminal) 857
High Courts22 Oct 2002
Banto Devi & others Vs Mahabir Parshad & Ors.
Punjab And Haryana At Chandigarh · (2003) 2 LJR 800 : (2003) 1 RCR(Civil) 392
High Courts18 Oct 2002
Kashmir Singh Vs Superintending Canal Officer, Ferozepur Canal Circle
Punjab And Haryana At Chandigarh · (2003) 1 PLJ 19 : (2003) 1 RCR(Civil) 684
High Courts17 Oct 2002Dismissed
Chuni Vs Smt. Tulsi
Punjab And Haryana At Chandigarh · (2003) 133 PLR 353 : (2003) 1 RCR(Civil) 680
Civil Procedure Code, 1908 (CPC) — Section 115Redemption of Mortgages (Punjab) Act, 1913 — Section 12, 4
High Courts17 Oct 2002
State of Punjab Vs Mohinder Singh
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Criminal) 858
High Courts17 Oct 2002
State of Haryana Vs Bachan Singh
Punjab And Haryana At Chandigarh · (2003) 1 RCR(Civil) 165
High Courts17 Oct 2002Dismissed
Swaran Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 58 : (2003) 2 RCR(Civil) 285
Punjab Security of Land Tenures Act, 1953 — Section 8Punjab Security of Land Tenures Rules, 1956 — Rule 20C
High Courts17 Oct 2002Dismissed
Puran Singh Vs Nathu and Another
Punjab And Haryana At Chandigarh · (2003) 2 CivCC 74 : (2003) 133 PLR 287 : (2003) 1 RCR(Civil) 720
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 5, Order 7 Rule 1, Order 7 Rule 1(J)
High Courts16 Oct 2002Partly Allowed
Mohan Singh and Others Vs Income Tax Officer
Punjab And Haryana At Chandigarh · (2003) 262 ITR 547
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 269SS, 276DD, 278B
High Courts16 Oct 2002Allowed
Mohan Lal Vs Jagan Nath
Punjab And Haryana At Chandigarh · (2003) 133 PLR 244 : (2002) 2 RCR(Rent) 670
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)
High Courts16 Oct 2002
Raj Kumar Vs Bhagwat Sarup and ors.
Punjab And Haryana At Chandigarh · (2002) 4 AICLR 993 : (2003) 1 CCC 69 : (2003) 2 RCR(Criminal) 59
High Courts16 Oct 2002
Siya Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 4 AICLR 94 : (2003) 4 RCR(Criminal) 403
High Courts16 Oct 2002
Sanjay Bhatia Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 1 AICLR 396 : (2002) 4 RCR(Criminal) 761
High Courts16 Oct 2002
State of Haryana Vs Ram Kishan
Punjab And Haryana At Chandigarh · (2003) 3 RCR(Criminal) 201
High Courts16 Oct 2002
Hardwari Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 1 AICLR 375 : (2003) 1 CCC 79 : (2003) 1 RCR(Criminal) 10
High Courts16 Oct 2002
Mohinder Singh Vs Punjab State
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Criminal) 854