High Courts23 Oct 2002Dismissed

Ram Chand Vs Gora Lal

Punjab And Haryana At Chandigarh · (2003) 2 CivCC 181 : (2002) 133 PLR 526 : (2003) 1 RCR(Rent) 267

East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15V
High Courts23 Oct 2002Allowed

Jai Chand Vs Daulat Ram

Punjab And Haryana At Chandigarh · (2003) 133 PLR 351 : (2003) 1 RCR(Rent) 474

Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)(1)
High Courts22 Oct 2002

Nachhattar Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2002) 4 CriminalCC 346 : (2003) 1 RCR(Criminal) 68

Arms Act, 1959 — Section 25, 30Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 302, 34