High Courts01 Nov 2002Dismissed
Kartar Singh, Amarjit Singh and Rattan Singh Vs Amar Singh
Punjab And Haryana At Chandigarh · (2002) 11 P&H CK 0024
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,871 of 4,620
High Courts01 Nov 2002Dismissed
Ashwani Kumar Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2003) 135 PLR 235 : (2003) 3 RCR(Civil) 76
Limitation Act, 1963 — Article 137Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 — Section 5(2)
High Courts31 Oct 2002
Baldev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 88 ECC 139 : (2003) 2 RCR(Criminal) 51
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts31 Oct 2002Dismissed
Girnari Devi and Others Vs Gopal Dass and Another
Punjab And Haryana At Chandigarh · (2003) 1 CivCC 410 : (2003) 133 PLR 136 : (2003) 1 RCR(Civil) 715
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 3
High Courts31 Oct 2002
Khushi Ram and others Vs State of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2003) 1 RCR(Criminal) 745
High Courts31 Oct 2002
Ravinder Sood and Others Vs Union Territory, Chandigarh and Another
Punjab And Haryana At Chandigarh · (2002) 4 CriminalCC 237 : (2003) 1 RCR(Criminal) 94
Criminal Procedure Code, 1973 (CrPC) — Section 320, 382Hindu Marriage Act, 1955 — Section 13, 13BPenal Code, 1860 (IPC) — Section 326, 406, 498A
High Courts31 Oct 2002
Amolak Singh and Others Vs The Pathankot Improvement Trust and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 658 : (2003) 2 RCR(Civil) 257
Land Acquisition Act, 1894 — Section 4
High Courts30 Oct 2002Dismissed
Ujjagar Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 10 CriminalCC 428 : (2004) 3 RCR(Criminal) 821
Penal Code, 1860 (IPC) — Section 148, 149, 307
High Courts30 Oct 2002Dismissed
Dharam Singh and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 134 PLR 28 : (2003) 1 RCR(Civil) 665
Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 32B
High Courts30 Oct 2002Allowed
Balbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 4 CriminalCC 520
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts30 Oct 2002Allowed
Gurdip Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2002) 5 CriminalCC 286 : (2003) 1 RCR(Criminal) 770
Punjab Excise Act, 1914 — Section 61(1)(a)
High Courts30 Oct 2002Allowed
Mrs. Santosh Tangri Vs Ved Matta
Punjab And Haryana At Chandigarh · (2003) 1 CivCC 501 : (2003) 133 PLR 235 : (2002) 2 RCR(Rent) 657
Civil Procedure Code, 1908 (CPC) — Section 115East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts30 Oct 2002Dismissed
Parmeshwari Devi Ahuja Vs Krishan Chander
Punjab And Haryana At Chandigarh · (2002) 10 P&H CK 0094
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(3), 15(3)
High Courts30 Oct 2002Dismissed
Ram Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2003) 134 PLR 302 : (2003) 2 RCR(Civil) 19
Punjab Village Common Lands (Regulation) Act, 1961 — Section 11, 7
High Courts30 Oct 2002
Babu Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 2 AICLR 230 : (2003) 1 RCR(Criminal) 588 : (2003) 1 RCR(Criminal) 417
High Courts30 Oct 2002
Gulzar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 1 CCC 183 : (2003) 1 RCR(Criminal) 57
High Courts30 Oct 2002
Jagan Nath Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 1 AICLR 999 : (2003) 1 RCR(Criminal) 234
High Courts29 Oct 2002Dismissed
Raj Kumar Mittal Vs Arvind Kumar Jain
Punjab And Haryana At Chandigarh · AIR 2003 P&H 130 : (2003) 133 PLR 295 : (2003) 1 RCR(Civil) 371 : (2003) 1 RCR(Rent) 63
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5
High Courts29 Oct 2002Allowed
Dr. Naresh Kumari Vs Ajmer Singh
Punjab And Haryana At Chandigarh · (2003) 133 PLR 671
Hindu Marriage Act, 1955 — Section 13
High Courts29 Oct 2002Dismissed
Convertaid Engineers Pvt. Ltd. and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 634 : (2003) 1 RCR(Civil) 427
Land Acquisition Act, 1894 — Section 31, 34, 4