High Courts13 Nov 2002Dismissed
Sunder Krishan Vs Murari Lal and Another
Punjab And Haryana At Chandigarh · (2003) 133 PLR 419 : (2003) 1 RCR(Rent) 239
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2), 15(6)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,870 of 4,620
High Courts13 Nov 2002Allowed
Gram Panchayat Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 537 : (2003) 1 RCR(Civil) 273
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13A, 3
High Courts13 Nov 2002Allowed
Mam Raj Vs Suresh Chand and Another
Punjab And Haryana At Chandigarh · (2003) 133 PLR 447 : (2003) 1 RCR(Civil) 122 : (2002) 2 RCR(Rent) 667
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts13 Nov 2002Allowed
Amarjit Kaur and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2003) 134 PLR 16 : (2003) 1 RCR(Civil) 653
Punjab Land Reforms Rules, 1973 — Rule 5
High Courts13 Nov 2002Dismissed
Tejinder Singh alias Kala Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 4 CriminalCC 645 : (2003) 1 RCR(Criminal) 330
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 34
High Courts12 Nov 2002Allowed
Gram Panchayat Vs Budha Ram and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 518 : (2003) 1 RCR(Civil) 565
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1 , Order 39 Rule 2, Order 48 Rule 1Punjab Village Common Lands (Regulation) Act, 1961 — Section 2
High Courts12 Nov 2002Allowed
Gian Parkash Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 4 CriminalCC 402 : (2003) 1 RCR(Criminal) 301
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 319, 401Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 25
High Courts12 Nov 2002Dismissed
Commissioner of Income Tax Vs Sushila Devi Jain
Punjab And Haryana At Chandigarh · (2004) 191 CTR 175 : (2003) 259 ITR 671 : (2003) 130 TAXMAN 120
Income Tax Act, 1961 — Section 2(13), 234B, 28
High Courts12 Nov 2002
S.S.Brar Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2003) 1 RCR(Criminal) 394
High Courts12 Nov 2002
Varinder Kaur and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2005) 1 RCR(Criminal) 496
High Courts12 Nov 2002Allowed
Taja Singh Vs Gursharan Kaur and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 158 : (2003) 2 RCR(Civil) 305
Hindu Succession Act, 1956 — Section 6
High Courts12 Nov 2002Dismissed
Ami Chand Vs Partapa
Punjab And Haryana At Chandigarh · (2003) 3 CivCC 52 : (2003) 133 PLR 282 : (2003) 1 RCR(Civil) 616
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts11 Nov 2002Allowed
Balbir Singh Vs Anokh Singh and Others
Punjab And Haryana At Chandigarh · (2003) 2 CivCC 642 : (2003) 134 PLR 329 : (2003) 2 RCR(Civil) 200
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115
High Courts11 Nov 2002Allowed
Gian Inder Sharma Vs Haryana Urban Development Authority and Another
Punjab And Haryana At Chandigarh · (2003) 133 PLR 140 : (2003) 1 RCR(Civil) 297
High Courts07 Nov 2002Dismissed
Gurdev Kaur Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) CriLJ 3016
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20, 21, 41(2), 42
High Courts01 Nov 2002
Jaswinder Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 6 CriminalCC 587 : (2003) 4 RCR(Criminal) 568
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 109, 304B, 34
High Courts01 Nov 2002
Pardeep Singh and another Vs Amar Singh
Punjab And Haryana At Chandigarh · (2003) 2 AICLR 562 : (2003) 1 CCJ 276 : (2003) 1 RCR(Criminal) 803
High Courts01 Nov 2002
Bela Singh Vs Gurcharan Singh
Punjab And Haryana At Chandigarh · (2003) 1 CCJ 54 : (2003) 1 RCR(Criminal) 67
High Courts01 Nov 2002Allowed
Gurmeet Singh and Another Vs Consolidation Officer and Others
Punjab And Haryana At Chandigarh · (2003) 1 ILR (P&H) 537 : (2003) 133 PLR 444 : (2003) 1 RCR(Civil) 678
High Courts01 Nov 2002Dismissed
N.S. Chauhan and Another Vs P.S.E.B and Others
Punjab And Haryana At Chandigarh · (2003) 2 ILR (P&H) 211
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151Constitution of India, 1950 — Article 15(4), 16, 16(4A), 226Punjab State Electricity Board Service of Engineers (Electrical/Civil) Recruitment Regulations, 1965 — Regulation 16