High Courts13 Nov 2002Allowed

Bant Singh Vs The State of Punjab

Punjab And Haryana At Chandigarh · (2002) 4 CriminalCC 368 : (2003) 1 RCR(Criminal) 235

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5(1)(d), 5(2)
High Courts13 Nov 2002Dismissed

Shri Buha Dass Vs Shri Gopal Chand

Punjab And Haryana At Chandigarh · (2002) 11 P&H CK 0047

Civil Procedure Code, 1908 (CPC) — Section 151Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(5)
High Courts13 Nov 2002Dismissed

Gian Chand Vs Ganeshi Lal

Punjab And Haryana At Chandigarh · (2004) 136 PLR 801 : (2004) 1 RCR(Rent) 472

East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)