High Courts20 Nov 2002Dismissed
Rakha Ram and Another Vs Jamna Devi
Punjab And Haryana At Chandigarh · (2003) 1 CivCC 641 : (2003) 133 PLR 524 : (2003) 1 RCR(Rent) 265
East Punjab Urban Rent Restriction Act, 1949 — Section 10, 12, 15(5)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,867 of 4,620
High Courts20 Nov 2002Dismissed
Tek Chand Vs Rattan Lal and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 512
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(3), 15(5)
High Courts20 Nov 2002Allowed
Vinod Kumar Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2003) 2 ILR (P&H) 12 : (2003) 2 RCR(Criminal) 388
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 13(5), 16, 16(1A), 19(1), 19(2)Prevention of Food Adulteration Rules, 1955 — Rule 12A, 14
High Courts20 Nov 2002
Smt. Lajwanti Vs Financial Commissioner Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 134 PLR 50 : (2003) 1 RCR(Civil) 802
Haryana Ceiling on Land Holdings Act, 1972 — Section 8
High Courts20 Nov 2002
Suvinder Kaur @ Shavinder Kaur Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 2 AICLR 796 : (2003) 2 CCJ 25 : (2003) 2 RCR(Criminal) 815
High Courts20 Nov 2002
Amrik Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 1 RCR(Criminal) 195
High Courts20 Nov 2002
Harpal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 1 RCR(Criminal) 331
High Courts20 Nov 2002
Bajrang Co-operative Transport Society Limited Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 1 RCR(Civil) 482
High Courts20 Nov 2002Dismissed
The Karnal Cooperative Sugar Mills Ltd. Vs The Labour Court and Others
Punjab And Haryana At Chandigarh · (2003) 134 PLR 233
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 9A
High Courts20 Nov 2002
Subhash Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 2 AICLR 822 : (2003) 2 RCR(Criminal) 62
High Courts20 Nov 2002
Suraj Bhan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 1 RCR(Criminal) 332
High Courts20 Nov 2002
Nihal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 1 RCR(Criminal) 192
High Courts20 Nov 2002
Mann Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 1 AICLR 381 : (2003) 1 FJCC 141 : (2003) 1 RCR(Criminal) 144
High Courts20 Nov 2002
Paramjit Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2003) 1 AICLR 378 : (2003) 1 RCR(Criminal) 61
High Courts20 Nov 2002Allowed
Vijay Singh Vs The Financial Commissioner
Punjab And Haryana At Chandigarh · (2003) 1 ILR (P&H) 477 : (2003) 134 PLR 265
Punjab Tenancy Act, 1887 — Section 77
High Courts20 Nov 2002Dismissed
Jasbir Kaur Vs Balbir Singh
Punjab And Haryana At Chandigarh · (2003) 2 ILR (P&H) 1 : (2003) 2 RCR(Civil) 497
Constitution of India, 1950 — Article 142Hindu Marriage Act, 1955 — Section 13, 13(1), 23(1)
High Courts20 Nov 2002
Commissioner of Income Tax Vs M.P. Iron Traders
Punjab And Haryana At Chandigarh · (2004) 136 TAXMAN 520
Income Tax Act, 1961 — Section 143, 147, 148
High Courts20 Nov 2002Dismissed
Guranditta Mal and Others Vs Gian Mittar
Punjab And Haryana At Chandigarh · (2003) 133 PLR 508 : (2003) 1 RCR(Rent) 255
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts20 Nov 2002Dismissed
Smt. Sarla Devi Vs Manmohan Singh
Punjab And Haryana At Chandigarh · (2003) 133 PLR 510 : (2003) 1 RCR(Rent) 260
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(3), 15(5)
High Courts20 Nov 2002
Vijay Singh Vs Financial Commissioner, Haryana
Punjab And Haryana At Chandigarh · (2003) 3 LLR 515 : (2003) 1 PLJ 80 : (2003) 2 PLR 265 : (2003) 2 RCR(Civil) 155