High Courts23 Apr 2003Dismissed
Satish Chand Sharma Vs Neeru
Punjab And Haryana At Chandigarh · (2004) 137 PLR 523 : (2004) 1 RCR(Civil) 829
Hindu Marriage Act, 1955 — Section 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,827 of 4,620
High Courts23 Apr 2003Allowed
Sunder Lal Vs Sita Bali and Another
Punjab And Haryana At Chandigarh · AIR 2003 P&H 277 : (2003) 3 RCR(Civil) 243
Easements Act, 1882 — Section 60
High Courts23 Apr 2003Dismissed
Suresh Kumar Vs Sunita
Punjab And Haryana At Chandigarh · (2004) 1 CivCC 485 : (2004) 1 DMC 766 : (2004) 136 PLR 344 : (2003) 4 RCR(Civil) 131
Hindu Marriage Act, 1955 — Section 13(1)
High Courts23 Apr 2003
Harmanjit Singh Vs Financial Commissioner, Cooperation, Punjab
Punjab And Haryana At Chandigarh · (2003) 4 ICC 325 : (2003) 3 LJR 505 : (2003) 3 LLR 674 : (2003) 3 LLR 70 : (2003) 1 PLJ 600 : (2003) 3 RCR(Civil) 240
High Courts23 Apr 2003
Saroj Bhandari Vs Narinder Puri alias Bhandari Baba
Punjab And Haryana At Chandigarh · (2003) 2 CurLJ 463 : (2004) 1 LJR 376 : (2005) 1 Marr.LJ 200 : (2004) 1 Marr.LJ 227 : (2003) 3 RCR(Civil) 740
High Courts23 Apr 2003Dismissed
Om Parkash alias Chitru and Another Vs Balwant Rai and Others
Punjab And Haryana At Chandigarh · (2003) 135 PLR 360 : (2003) 2 RCR(Rent) 346
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2), 15(6)
High Courts23 Apr 2003Dismissed
Des Raj alias Deso Vs Financial Commissioner, Taxation and Others
Punjab And Haryana At Chandigarh · (2003) 135 PLR 591 : (2003) 3 RCR(Civil) 493 : (2003) 2 RCR(Rent) 236
Punjab Security of Land Tenures Act, 1953 — Section 9(1)Punjab Tenancy Act, 1887 — Section 82
High Courts23 Apr 2003Dismissed
Radha Rani Vs Har Bhagwan
Punjab And Haryana At Chandigarh · (2005) 1 CivCC 570 : (2004) 3 CivCC 544 : (2003) 135 PLR 487 : (2003) 3 RCR(Civil) 637 : (2005) 1 RCR(Civil) 508
Hindu Marriage Act, 1955 — Section 9
High Courts23 Apr 2003Dismissed
Lakhwinder Singh Vs Hardish Kaur
Punjab And Haryana At Chandigarh · (2004) 136 PLR 256 : (2003) 4 RCR(Civil) 353
Hindu Marriage Act, 1955 — Section 13
High Courts23 Apr 2003Dismissed
Sanjeev Kumar Sood Vs Inderjeet Dhiman
Punjab And Haryana At Chandigarh · (2004) 136 PLR 628 : (2003) 2 RCR(Rent) 6
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts23 Apr 2003
Gopal Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 100 : (2003) 3 RCR(Criminal) 504
Criminal Procedure Code, 1973 (CrPC) — Section 313Punjab Excise Act, 1914 — Section 61(1)(c)
High Courts23 Apr 2003Allowed
Rameshwar Dass Garg and Others Vs Punjab National Bank
Punjab And Haryana At Chandigarh · (2003) 3 BC 252 : (2003) 3 RCR(Criminal) 171
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 408, 420
High Courts23 Apr 2003Dismissed
Amarjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 115 : (2003) 3 RCR(Criminal) 450
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 323, 324, 326
High Courts22 Apr 2003
Jarnail Singh Vs Maro
Punjab And Haryana At Chandigarh · (2003) 2 CurLJ 506 : (2003) 3 ICC 368 : (2003) 3 LJR 53 : (2003) 3 RCR(Civil) 543
High Courts22 Apr 2003Dismissed
Chiranji Lal Vs Pepsu Road Transport Corporation and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 535 : (2004) 1 RCR(Rent) 290
Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 — Section 3, 5
High Courts22 Apr 2003Dismissed
Commissioner of Income Tax Vs Munish Iron Store
Punjab And Haryana At Chandigarh · (2004) 186 CTR 159 : (2003) 263 ITR 484
Income Tax Act, 1961 — Section 131, 143(3), 271(1)
High Courts22 Apr 2003Dismissed
Meena Rani Vs Ajaib Singh
Punjab And Haryana At Chandigarh · (2003) 3 CivCC 20 : (2003) 135 PLR 633 : (2003) 3 RCR(Civil) 545
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts22 Apr 2003Dismissed
Jaswant Singh Virk Vs Municipal Council
Punjab And Haryana At Chandigarh · (2003) 135 PLR 47 : (2003) 3 RCR(Civil) 535
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115Haryana Municipal Act, 1973 — Section 86
High Courts22 Apr 2003
Kamalawati Swarnkar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 134 PLR 415 : (2003) 3 RCR(Civil) 114
Constitution of India, 1950 — Article 14, 226Punjab Urban Estates (Sales of Sites) Rules, 1965 — Rule 5, 5(3)
High Courts22 Apr 2003Dismissed
Tej Kaur Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2003) 134 PLR 423 : (2003) 3 RCR(Civil) 129
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4(2)