High Courts22 Apr 2003Allowed
Smt. Daljeet Kaur Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2003) 134 PLR 410
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,828 of 4,620
High Courts22 Apr 2003Dismissed
Surinder Singh Babra Vs Bhushan Kumar Sharma
Punjab And Haryana At Chandigarh · (2004) 1 CivCC 11 : (2003) 135 PLR 104 : (2003) 2 RCR(Rent) 615
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3), 15
High Courts22 Apr 2003
Sulkhan Singh Vs Jaspal Singh
Punjab And Haryana At Chandigarh · (2003) 3 LJR 288 : (2003) 3 RCR(Civil) 680
High Courts22 Apr 2003
Mukesh Mutneja and another Vs Chatterbhuj Lilawati Trust and others
Punjab And Haryana At Chandigarh · (2003) 3 LJR 186 : (2003) 3 RCR(Civil) 577
High Courts22 Apr 2003Dismissed
Baldev Singh and Others Vs Gram Panchayat and Others
Punjab And Haryana At Chandigarh · (2003) 134 PLR 797 : (2003) 3 RCR(Civil) 460
Constitution of India, 1950 — Article 226
High Courts22 Apr 2003Allowed
Daya Shankar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 2 ILR (P&H) 100 : (2003) 135 PLR 33 : (2003) 3 RCR(Civil) 1
Constitution of India, 1950 — Article 226Haryana Municipal Corporation Act, 1994 — Section 11
High Courts22 Apr 2003Allowed
Gram Panchayat Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2003) 135 PLR 613 : (2003) 3 RCR(Civil) 497
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42Punjab Village Common Lands (Regulation) Act, 1961 — Section 13
High Courts22 Apr 2003Allowed
Ram Kalan Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2004) 1 LLJ 276
Industrial Disputes Act, 1947 — Section 10, 12
High Courts22 Apr 2003Allowed
Antu and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 135 PLR 378 : (2003) 3 RCR(Civil) 153
Nazool Lands (Transfer) Haryana Amendment Rules, 1976 — Rule 3, 8
High Courts21 Apr 2003Allowed
Jindal Jewellers Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) 138 STC 93
Punjab General Sales Tax Act, 1948 — Section 11(7), 14B, 14B(6), 14B(7), 20(1)
High Courts21 Apr 2003
Anand Vs Jai Parkash alias Badal
Punjab And Haryana At Chandigarh · (2004) 1 LJR 74 : (2003) 4 RCR(Civil) 133
High Courts21 Apr 2003Dismissed
Pritam Kaur Vs Chanan Singh and Another
Punjab And Haryana At Chandigarh · AIR 2003 P&H 368 : (2003) 3 CivCC 494 : (2003) 135 PLR 374 : (2003) 3 RCR(Civil) 229
Evidence Act, 1872 — Section 13
High Courts21 Apr 2003Dismissed
Vijay Industries Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 134 PLR 407
Constitution of India, 1950 — Article 226, 227Haryana Urban Development Authority Act, 1977 — Section 17(3)
High Courts21 Apr 2003Allowed
Lajpat Rai Vs Satbir Singh and Others
Punjab And Haryana At Chandigarh · (2004) 1 ACC 150 : (2003) 135 PLR 483
Motor Vehicles Act, 1988 — Section 166
High Courts21 Apr 2003Dismissed
Avtar Singh @ Bachan Kaur Vs Gurbachan Kaur alias and Others
Punjab And Haryana At Chandigarh · (2003) 3 CivCC 226 : (2003) 135 PLR 612 : (2003) 3 RCR(Civil) 510
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts19 Apr 2003Dismissed
Lakhwinder Singh Vs Miss Paramjit Kaur
Punjab And Haryana At Chandigarh · AIR 2004 P&H 6 : (2003) 135 PLR 837
Contract Act, 1872 — Section 10, 11, 2Transfer of Property Act, 1882 — Section 5, 7
High Courts13 Apr 2003Dismissed
Oriental Insurance Company Limited Vs Smt. Sumitra Devi and Others
Punjab And Haryana At Chandigarh · (2004) ACJ 991 : (2003) 135 PLR 696
Motor Vehicles Act, 1988 — Section 149(2), 2(22), 2(29), 2(35)
High Courts10 Apr 2003Allowed
Smt. Sardari and Others Vs Sushil Kumar and Others
Punjab And Haryana At Chandigarh · (2004) 3 ACC 196 : (2004) ACJ 1565 : (2004) 136 PLR 281(2) : (2004) 2 RCR(Civil) 183
Motor Vehicles Act, 1988 — Section 166
High Courts10 Apr 2003Dismissed
Commissioner of Central Excise Vs Chemvin Industries
Punjab And Haryana At Chandigarh · (2003) 162 ELT 118
Central Excise Rules, 1944 — Rule 57G
High Courts10 Apr 2003Dismissed
Mahabir Industries Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2004) 138 STC 493
Haryana General Sales Tax Rules, 1975 — Rule 28A, 28A(1), 28A(2), 28A(4), 28A(5)