High Courts25 Apr 2003
Commissioner of Income Tax Vs Punjab Rice and General Mills
Punjab And Haryana At Chandigarh · (2004) 187 CTR 378 : (2003) 264 ITR 582
Income Tax Act, 1961 — Section 143(3), 260A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,826 of 4,620
High Courts25 Apr 2003Dismissed
Surjit Singh Thind Vs Kanwaljit Kaur
Punjab And Haryana At Chandigarh · AIR 2003 P&H 353
Constitution of India, 1950 — Article 21Hindu Marriage Act, 1955 — Section 12
High Courts25 Apr 2003Allowed
Harkaran Singh and Others Vs Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (2003) 3 CivCC 622 : (2003) 134 PLR 790 : (2003) 3 RCR(Civil) 218
Punjab Security of Land Tenures Act, 1953 — Section 9(1)Punjab Tenancy Act, 1887 — Section 77Transfer of Property Act, 1882 — Section 3, 53A, 54
High Courts25 Apr 2003
Paramjit Kaur Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2003) 3 RCR(Criminal) 454
High Courts25 Apr 2003
Ahuja Vaishno Dhaba No. 1 Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2003) 3 ICC 126 : (2003) 3 LJR 81 : (2003) 2 PLJ 5
High Courts25 Apr 2003Allowed
Sujan Kaur Vs Chand Singh
Punjab And Haryana At Chandigarh · AIR 2003 P&H 364 : (2003) 3 CivCC 254 : (2004) 1 ILR (P&H) 347 : (2003) 134 PLR 441 : (2003) 3 RCR(Civil) 660
High Courts25 Apr 2003
Jaswant Singh Vs Financial Commissioner Appeals II Punjab at Chandigarh
Punjab And Haryana At Chandigarh · (2004) 1 LJR 761 : (2003) 2 PLJ 65 : (2003) 3 RCR(Civil) 145
High Courts24 Apr 2003
Ram Chander and another Vs Oriental Insurance Co.Ltd.
Punjab And Haryana At Chandigarh · (2003) 04 P&H CK 0134
High Courts24 Apr 2003Allowed
Inder Singh and Another Vs Ram Niwas and Others
Punjab And Haryana At Chandigarh · (2004) 2 ACC 405 : (2004) 136 PLR 254 : (2003) 4 RCR(Civil) 347
Motor Vehicles Act, 1988 — Section 149, 166
High Courts24 Apr 2003Dismissed
Commissioner of Income Tax Vs Vishal Rubber Products
Punjab And Haryana At Chandigarh · (2003) 264 ITR 542 : (2004) 136 TAXMAN 151
Income Tax Act, 1961 — Section 145, 145(2), 148, 260A
High Courts24 Apr 2003Allowed
Mohinder Singh Gill Vs Punjabi University
Punjab And Haryana At Chandigarh · (2003) 134 PLR 439
Constitution of India, 1950 — Article 226
High Courts24 Apr 2003Dismissed
Dharam Vir Singh and Others Vs Roop Ram and Others
Punjab And Haryana At Chandigarh · (2004) 2 CivCC 341 : (2003) 135 PLR 44 : (2004) 1 RCR(Civil) 797
High Courts24 Apr 2003
Hardev Kaur and others Vs Ajit Singh and others
Punjab And Haryana At Chandigarh · (2004) 1 CurLJ 230 : (2004) 1 LJR 217 : (2003) 3 RCR(Civil) 745
High Courts24 Apr 2003
Bhateri Vs Sardar Jagdeep Singh
Punjab And Haryana At Chandigarh · (2003) 4 RCR(Civil) 355
High Courts24 Apr 2003
Rukshana Vs Mohd.Salim @ Seema
Punjab And Haryana At Chandigarh · (2003) 3 RCR(Criminal) 518
High Courts24 Apr 2003Dismissed
Manjit Singh and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 134 PLR 802 : (2003) 3 RCR(Civil) 226
Civil Procedure Code, 1908 (CPC) — Section 11Haryana Public Premises and Land (Eviction and Rent Recovery) Act, 1972 — Section 5
High Courts24 Apr 2003Dismissed
Abdul Latif Vs Central Bureau of Investigation
Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 234 : (2003) 3 RCR(Criminal) 512
Anti-Hijacking Act, 1982 — Section 4, 5Arms Act, 1959 — Section 25, 27Constitution of India, 1950 — Article 226
High Courts24 Apr 2003Dismissed
Harbans Lal Raj Rishi Vs Lachhman Dass Rajesh Kumar
Punjab And Haryana At Chandigarh · (2003) 3 CivCC 128 : (2003) 135 PLR 77 : (2003) 3 RCR(Civil) 510
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts23 Apr 2003
Virender Kumar @ Virender Singh Vs Santro Devi
Punjab And Haryana At Chandigarh · (2003) 2 CurLJ 437 : (2003) 3 LJR 66 : (2004) 2 Marr.LJ 474 : (2003) 3 RCR(Civil) 562
High Courts23 Apr 2003Dismissed
Malhotra Handlooms and Another Vs Hari Om Yarns (P) Ltd.
Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 300 : (2003) 3 RCR(Criminal) 468
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138