High Courts30 Apr 2003Allowed
Rajinder Kaur Vs Smt. Mukand Kaur L.R. of Bakhshish Singh
Punjab And Haryana At Chandigarh · (2004) 136 PLR 47 : (2003) 4 RCR(Civil) 393
Hindu Marriage Act, 1955 — Section 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,825 of 4,620
High Courts30 Apr 2003Dismissed
Angoori Vs Phool Kumar
Punjab And Haryana At Chandigarh · (2003) 3 CivCC 209 : (2003) 2 DMC 688 : (2003) 3 RCR(Civil) 524
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts29 Apr 2003Dismissed
Jarnail Singh Vs Amrik Singh
Punjab And Haryana At Chandigarh · (2003) 135 PLR 425 : (2003) 3 RCR(Civil) 830
Evidence Act, 1872 — Section 91, 92
High Courts29 Apr 2003
Baghail Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 2 ILR (P&H) 600 : (2004) 4 RCR(Criminal) 518
Criminal Procedure Code, 1973 (CrPC) — Section 427(1), 427(2)Penal Code, 1860 (IPC) — Section 303, 304(2), 34
High Courts29 Apr 2003
Surinder Kumar Malik Vs The Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · (2003) 134 PLR 460
Constitution of India, 1950 — Article 226
High Courts29 Apr 2003Dismissed
Prem Chand (Deceased) through his Legal heirs Vs Additional Director Consolidation and Others
Punjab And Haryana At Chandigarh · (2003) 135 PLR 844 : (2003) 4 RCR(Civil) 56
Constitution of India, 1950 — Article 226, 227East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts29 Apr 2003Dismissed
Kartar Kaur Vs General Public and Others
Punjab And Haryana At Chandigarh · (2003) 135 PLR 50 : (2003) 3 RCR(Civil) 509
Evidence Act, 1872 — Section 65
High Courts29 Apr 2003
Smt. Swaran Bhatia Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 134 PLR 445
Constitution of India, 1950 — Article 226
High Courts29 Apr 2003
Jai Pal Thind Vs DPI and Others
Punjab And Haryana At Chandigarh · (2003) 134 PLR 458
Constitution of India, 1950 — Article 226
High Courts28 Apr 2003Allowed
Gram Panchayat and Another Vs The Joint Development Commissioner (IRD) Panchayats and Others
Punjab And Haryana At Chandigarh · (2003) 134 PLR 693
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 226
High Courts28 Apr 2003Dismissed
Gagandeep Kang and Others Vs The Union Territory and Another
Punjab And Haryana At Chandigarh · (2004) 1 ILR (P&H) 507 : (2003) 134 PLR 424 : (2003) 3 RCR(Civil) 105
Land Acquisition Act, 1894 — Section 3, 3(1), 4, 45Punjab Municipal Act, 1911 — Section 92
High Courts28 Apr 2003
Dina Nath Grover Vs Ram Dhan and others
Punjab And Haryana At Chandigarh · (2003) 4 RCR(Civil) 534
High Courts28 Apr 2003
Sat Pal Singh Vs Municipal Committee, Naraingarh and others
Punjab And Haryana At Chandigarh · (2003) 4 RCR(Civil) 242
High Courts28 Apr 2003Dismissed
Om Parkash Vs Gram Panchayat and Others
Punjab And Haryana At Chandigarh · (2003) 135 PLR 693 : (2003) 3 RCR(Civil) 838
Punjab Land Revenue Act, 1887 — Section 35, 36Punjab Village Common Lands (Regulation) Act, 1961 — Section 13
High Courts28 Apr 2003Dismissed
Sulakhan Singh and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2003) 3 CivCC 570 : (2003) 135 PLR 36
Northern India Canal and Drainage Act, 1873 — Section 30FF
High Courts28 Apr 2003Dismissed
Smt. Chemali Devi Vs Aggarwal Medical Store
Punjab And Haryana At Chandigarh · (2004) 136 PLR 782 : (2004) 1 RCR(Rent) 466
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15
High Courts28 Apr 2003Dismissed
Baldev Singh Vs The Financial Commissioner and Others
Punjab And Haryana At Chandigarh · AIR 2003 P&H 351 : (2003) 135 PLR 639 : (2003) 3 RCR(Civil) 551
Punjab Land Revenue Act, 1887 — Section 16, 16(3), 16(4)
High Courts28 Apr 2003
Palo Vs Prem Singh
Punjab And Haryana At Chandigarh · (2004) 1 LJR 185 : (2003) 4 RCR(Civil) 208
High Courts28 Apr 2003
Raj Kishan Vs Sudesh
Punjab And Haryana At Chandigarh · (2004) 1 CurLJ 240 : (2004) 1 LJR 10 : (2003) 3 RCR(Civil) 744
High Courts25 Apr 2003Dismissed
Nirmal Devi @ Nirmal Kanta and Others Vs Lala Bhola Nath Trust (Regd.) and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 264
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2)