COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,400 judgments · page 2,793 of 4,620

High Courts15 Sept 2003Dismissed

Hari Chand Ramesh Kumar Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2004) 136 PLR 127 : (2003) 4 RCR(Civil) 644 : (2004) 136 STC 508

Constitution of India, 1950 — Article 14, 19(1)Haryana General Sales Tax Rules, 1975 — Rule 35(1)

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High Courts15 Sept 2003Dismissed

Mohammad Yunis Vs Malooki and Others

Punjab And Haryana At Chandigarh · AIR 2004 P&H 115 : (2004) 136 PLR 330 : (2004) 1 RCR(Civil) 476

Constitution of India, 1950 — Article 1(1), 13, 14, 15, 15(3)Protection of Human Rights Act, 1993 — Section 12, 2Succession Act, 1925 — Section 118

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High Courts12 Sept 2003

Veero Devi and Others Vs Oriental Insurance Co. Ltd. and Others

Punjab And Haryana At Chandigarh · (2005) 1 ACC 674

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High Courts12 Sept 2003Dismissed

Balwinder Singh Vs The State Transport Appellate Tribunal and Another

Punjab And Haryana At Chandigarh · (2004) 1 ACC 594 : (2004) 136 PLR 98 : (2003) 4 RCR(Civil) 717

Motor Vehicles Act, 1988 — Section 80(2)

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High Courts12 Sept 2003

Anish Vs State of Haryana

Punjab And Haryana At Chandigarh · (2004) 1 CLR 491 : (2003) 3 Cri.CC 193 : (2003) 3 Crimes 525 : (2003) 2 FJCC 45 : (2003) 4 RCR(Criminal) 813

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High Courts12 Sept 2003Allowed

Smt. Beero Devi and Others Vs The Oriental Insurance Co. Ltd. and Others

Punjab And Haryana At Chandigarh · (2004) 2 ACC 38 : (2004) ACJ 1835 : (2004) 136 PLR 261

Motor Vehicles Act, 1988 — Section 166

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High Courts12 Sept 2003Allowed

Sahib Singh and Others Vs Hari Singh and Others

Punjab And Haryana At Chandigarh · (2004) 1 ACC 431 : (2004) ACJ 1706 : (2004) 136 PLR 30

Motor Vehicles Act, 1988 — Section 149

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High Courts11 Sept 2003Dismissed

Mohd. Zakir Hussain Vs State of Haryana

Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 641 : (2003) 4 RCR(Criminal) 661

Constitution of India, 1950 — Article 19(1)(d), 21, 22, 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 155(2), 156, 156(1), 156(3)Penal Code, 1860 (IPC) — Section 10, 120B, 124A, 148, 153A

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High Courts11 Sept 2003

Chandgi Ram Vs Haryana State

Punjab And Haryana At Chandigarh · (2004) 1 RCR(Civil) 494

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High Courts11 Sept 2003

Raj Kumar Vs State of Punjab

Punjab And Haryana At Chandigarh · (2004) 1 AICLR 221 : (2004) 1 CLR 275 : (2004) 1 Cri.CC 308 : (2003) 4 RCR(Criminal) 647

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High Courts10 Sept 2003Dismissed

Darshan Singh Vs The State of Haryana

Punjab And Haryana At Chandigarh · (2003) 8 CriminalCC 100 : (2004) 1 RCR(Criminal) 16

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50

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High Courts10 Sept 2003Allowed

Yash Pal Singh Vs Raj Pal Singh and Others

Punjab And Haryana At Chandigarh · (2004) 2 CivCC 142 : (2004) 136 PLR 700 : (2004) 1 RCR(Civil) 255

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts10 Sept 2003Dismissed

Chunni Lal and Others Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · AIR 2004 P&H 59 : (2004) 1 CivCC 586 : (2003) 4 RCR(Civil) 680

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Limitation Act, 1963 — Article 64, 65

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High Courts10 Sept 2003Allowed

Raman Kumar Vs State of Punjab

Punjab And Haryana At Chandigarh · (2003) 10 CriminalCC 50 : (2004) 1 RCR(Criminal) 956

Penal Code, 1860 (IPC) — Section 363, 366

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High Courts10 Sept 2003Allowed

State Bank of India Vs H. Satish Hosiery Factory and Another

Punjab And Haryana At Chandigarh · (2004) 2 BC 223 : (2005) 1 CivCC 738 : (2004) 1 CivCC 553 : (2004) 136 PLR 337 : (2005) 1 RCR(Civil) 120

Civil Procedure Code, 1908 (CPC) — Section 34

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High Courts10 Sept 2003

State of Haryana Vs Girdhari Lal

Punjab And Haryana At Chandigarh · (2004) 1 AICLR 812 : (2004) 1 RCR(Criminal) 144

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High Courts10 Sept 2003

Harbhajan Vs Ruppa and another

Punjab And Haryana At Chandigarh · (2004) 1 LJR 406 : (2004) 1 RCR(Civil) 120

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High Courts10 Sept 2003

Chander Khan (Dead) through LRs. Vs Suleman and others

Punjab And Haryana At Chandigarh · (2004) 1 CurLJ 636 : (2004) 2 ICC 433 : (2004) 1 RCR(Civil) 389

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High Courts10 Sept 2003

Krishan Lal and others Vs State of Haryana and another

Punjab And Haryana At Chandigarh · (2004) 1 RCR(Civil) 385

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High Courts10 Sept 2003

Malkhan Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2004) 1 RCR(Civil) 357

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