COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,400 judgments · page 2,795 of 4,620

High Courts05 Sept 2003Dismissed

Pradeep Kumar Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2003) 135 PLR 762 : (2004) 2 RCR(Civil) 217

Constitution of India, 1950 — Article 19(1), 300APunjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963 — Section 3, 4, 4(1), 6, 7

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High Courts05 Sept 2003Dismissed

State of Haryana and Others Vs Dr. Mrs. Amita Chaudhary

Punjab And Haryana At Chandigarh · (2004) 136 PLR 209

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High Courts04 Sept 2003Dismissed

Ram Narain and Others Vs Ram Lal and Others

Punjab And Haryana At Chandigarh · (2004) 136 PLR 634 : (2003) 2 RCR(Rent) 660

Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13

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High Courts04 Sept 2003Dismissed

Rajiv Kumar Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2003) 135 PLR 809 : (2003) 4 RCR(Civil) 319

Constitution of India, 1950 — Article 243Haryana Municipal Election Rules, 1978 — Rule 70(4)

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High Courts04 Sept 2003Dismissed

Kapur Sons Steels Pvt. Ltd. Vs Assistant Commissioner of Income Tax and Another

Punjab And Haryana At Chandigarh · (2004) 266 ITR 478

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 148

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High Courts04 Sept 2003

Major K.Gurdev Singh Dhillon Vs State of Punjab

Punjab And Haryana At Chandigarh · (2003) 4 AICLR 610 : (2004) 1 Cri.CC 413 : (2003) 4 RCR(Criminal) 642

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High Courts04 Sept 2003

Amrinder Singh Dhiman Vs Income Tax Officer-cum-Assessing Officer

Punjab And Haryana At Chandigarh · (2004) 192 CTR 351 : (2004) 269 ITR 378

Income Tax Act, 1961 — Section 143(2), 143(3), 147, 148, 80HHC

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High Courts03 Sept 2003Dismissed

Ruldu Singh Vs Kulwant Rai

Punjab And Haryana At Chandigarh · (2004) 136 PLR 883 : (2004) 1 RCR(Civil) 388

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High Courts03 Sept 2003Dismissed

Santa Singh and Another Vs Parkash Singh and Others

Punjab And Haryana At Chandigarh · AIR 2004 P&H 261 : (2004) 136 PLR 213 : (2004) 1 RCR(Civil) 434

Limitation Act, 1963 — Section 31

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High Courts03 Sept 2003Dismissed

Bachan Singh Vs Sadhu Singh and Others

Punjab And Haryana At Chandigarh · AIR 2004 P&H 65 : (2004) 1 CivCC 631 : (2004) 136 PLR 206 : (2004) 1 RCR(Civil) 301

Civil Procedure Code, 1908 (CPC) — Section 100Punjab Land Revenue Act, 1887 — Section 158, 80

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High Courts03 Sept 2003Allowed

Daulat Singh (Dead) through LRs. Vs Dilbagh Singh and Others

Punjab And Haryana At Chandigarh · (2004) 136 PLR 871 : (2004) 1 RCR(Civil) 369

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High Courts03 Sept 2003Allowed

Smt. Raj Pati alias Roshni Vs Sh. Dharam Singh and Others

Punjab And Haryana At Chandigarh · (2003) 3 CivCC 604 : (2004) 136 PLR 193 : (2003) 4 RCR(Civil) 540

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts03 Sept 2003

Kailash Wati and others Vs Karam Chand

Punjab And Haryana At Chandigarh · (2004) 1 RCR(Civil) 559

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High Courts03 Sept 2003

Sarjo and another Vs State of Punjab

Punjab And Haryana At Chandigarh · (2004) 2 LJR 405 : (2004) 2 RCR(Civil) 19

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High Courts03 Sept 2003

Shri Ram Vs State Bank of India

Punjab And Haryana At Chandigarh · (2004) 2 ICC 390

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High Courts03 Sept 2003

State of Haryana Vs Kishan and others

Punjab And Haryana At Chandigarh · (2004) 1 AICLR 824 : (2004) 1 RCR(Criminal) 340

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High Courts03 Sept 2003

Jora Singh and others Vs State of Haryana

Punjab And Haryana At Chandigarh · (2003) 4 AICLR 613 : (2004) 1 Cri.CC 813 : (2003) 4 RCR(Criminal) 749

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High Courts03 Sept 2003

Mohar Pal Vs State of Haryana

Punjab And Haryana At Chandigarh · (2004) 1 AICLR 78 : (2004) 1 Cri.CC 449 : (2003) 4 RCR(Criminal) 469

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High Courts03 Sept 2003

State of Punjab Vs Nikku Singh

Punjab And Haryana At Chandigarh · (2004) 1 AICLR 47 : (2004) 1 Cri.CC 48 : (2003) 4 RCR(Criminal) 421

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High Courts03 Sept 2003Allowed

Smt. Dhan Devi Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · (2003) 135 PLR 876

Land Acquisition Act, 1894 — Section 23

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