High Courts03 Sept 2003Allowed
Jaswinder Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 644
Land Acquisition Act, 1894 — Section 18
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,796 of 4,620
High Courts03 Sept 2003Dismissed
State of Punjab Vs Des Raj and Others
Punjab And Haryana At Chandigarh · AIR 2004 P&H 113 : (2004) 1 RCR(Civil) 121
Civil Procedure Code, 1908 (CPC) — Section 80Essential Commodities Act, 1955 — Section 7
High Courts03 Sept 2003Dismissed
Chanan Kaur alias Channo Vs Pakhar Singh and Others
Punjab And Haryana At Chandigarh · AIR 2004 P&H 121 : (2004) 1 CivCC 259 : (2004) 1 CivCC 225 : (2004) 1 RCR(Civil) 113
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 114, 78, 85Registration Act, 1908 — Section 32, 33
High Courts03 Sept 2003Dismissed
Baldev Raj Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 658 : (2003) 4 RCR(Criminal) 629
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 306, 34
High Courts03 Sept 2003Allowed
Munjal Gases, Etc. and Others Vs Regional Manager, State Bank of India and Others
Punjab And Haryana At Chandigarh · (2004) 1 CTLJ 570 : (2004) 136 PLR 844 : (2004) 1 RCR(Civil) 439
Contract Act, 1872 — Section 178Sales of Goods Act, 1930 — Section 2
High Courts02 Sept 2003Dismissed
Krishan Gopal Vs Uttar Haryana Bijli Vitran Nigam and Another
Punjab And Haryana At Chandigarh · (2004) 136 PLR 159
Electricity (Supply) Act, 1948 — Section 79
High Courts01 Sept 2003
Charan Singh and another Vs Union of India
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Civil) 467
High Courts01 Sept 2003
Commissioner of C. Ex. Vs Raj and Sandeep Ltd.
Punjab And Haryana At Chandigarh · (2004) 168 ELT 307
Central Excises and Salt Act, 1944 — Section 35H
High Courts29 Aug 2003Allowed
Triveni Castings (P) Ltd. Vs Sales Tax Tribunal-1 and Others
Punjab And Haryana At Chandigarh · (2004) 137 STC 221
Haryana General Sales Tax Act, 1973 — Section 39, 39(5)
High Courts29 Aug 2003Allowed
Suresh Chand and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2004) 136 PLR 40
Land Acquisition Act, 1894 — Section 11A, 6
High Courts29 Aug 2003Dismissed
Bhagwant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 8 CriminalCC 739 : (2004) 1 RCR(Criminal) 719
Penal Code, 1860 (IPC) — Section 363, 366A, 506
High Courts29 Aug 2003Dismissed
Channo Devi and Others Vs Ami Lal and Others
Punjab And Haryana At Chandigarh · AIR 2004 P&H 130 : (2004) 1 CivCC 101 : (2004) 136 PLR 401 : (2003) 4 RCR(Civil) 674
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts29 Aug 2003Dismissed
Punjab National Bank Vs Himgiri Traders and Another
Punjab And Haryana At Chandigarh · (2004) 2 BC 12 : (2004) 1 CivCC 716 : (2004) 2 ILR (P&H) 136 : (2005) 140 PLR 148 : (2003) 4 RCR(Criminal) 876
Negotiable Instruments Act, 1881 (NI) — Section 138, 15, 16, 9
High Courts29 Aug 2003Allowed
Om Parkash Vs Darshan Singh and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 539 : (2003) 4 RCR(Civil) 845
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Limitation Act, 1963 — Section 21
High Courts28 Aug 2003Allowed
Radhey Shyam Vs Presiding Officer, Labour Court II
Punjab And Haryana At Chandigarh · (2004) 1 LLJ 483 : (2003) 135 PLR 827
Industrial Disputes Act, 1947 — Section 36(4)
High Courts28 Aug 2003Allowed
Om Parkash and Others Vs Haryana State Agricultural Marketing Board and Another
Punjab And Haryana At Chandigarh · (2003) 135 PLR 772
Haryana State Agricultural Marketing Board (Sale of Immovable Property) Rules, 2000 — Rule 5(4)
High Courts28 Aug 2003
Kailashi Devi Vs New India Assurance Ltd.& Others
Punjab And Haryana At Chandigarh · (2003) 4 RCR(Civil) 362
High Courts28 Aug 2003
Suresh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 4 AICLR 384 : (2004) 1 Cri.CC 131 : (2003) 4 RCR(Criminal) 155
High Courts28 Aug 2003Allowed
Navpreet Kaur Vs Sri Guru Ram Das Charitable Trust and Others
Punjab And Haryana At Chandigarh · (2004) 1 ILR (P&H) 223
Constitution of India, 1950 — Article 14, 226, 227, 30
High Courts28 Aug 2003Dismissed
Commissioner of Wealth-tax Vs Sham Lal
Punjab And Haryana At Chandigarh · (2004) 192 CTR 32 : (2004) 268 ITR 185
Wealth Tax Act, 1957 — Section 27