High Courts23 Sept 2003Dismissed
Rajan Kohli and Others Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (2004) CriLJ 1274 : (2003) 4 RCR(Criminal) 720
Criminal Procedure Code, 1973 (CrPC) — Section 205
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,791 of 4,620
High Courts22 Sept 2003
Sunil Chum Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 136 PLR 281 : (2004) 2 RCR(Criminal) 890
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts22 Sept 2003
Harkesh and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 1 CCJ 10 : (2004) 1 RCR(Criminal) 743
High Courts22 Sept 2003Allowed
Kishan Lal Vs Chandro
Punjab And Haryana At Chandigarh · AIR 2004 P&H 79
Specific Relief Act, 1963 — Section 16
High Courts22 Sept 2003Dismissed
Maya Construction Company and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 2004 P&H 35 : (2004) 136 PLR 33
Constitution of India, 1950 — Article 19(1)
High Courts19 Sept 2003
Vinod Kumar Sud and Another Vs Bansi Lal Narinder Kumar through its Proprietor
Punjab And Haryana At Chandigarh · (2004) 136 PLR 593
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts19 Sept 2003Allowed
Atul Kumar and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 2 ILR (P&H) 445 : (2003) 4 RCR(Criminal) 404
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 2(1), 52, 53Penal Code, 1860 (IPC) — Section 147, 149, 302, 323
High Courts19 Sept 2003Dismissed
Bhuna Co-operative Sugar Mills Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2003) 185 CTR 485 : (2004) 267 ITR 759 : (2004) 135 TAXMAN 496
Income Tax Act, 1961 — Section 143(1), 143(1A), 43B
High Courts19 Sept 2003
Pankaj Bansal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 1 AICLR 433 : (2004) 1 Cri.CC 97 : (2003) 4 RCR(Criminal) 754
High Courts19 Sept 2003Allowed
Dr. Khazan Singh Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 298
Punjab Civil Services Rules — Rule 3.26, 5.32A(C)
High Courts18 Sept 2003
Jai Singh and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2003) 2 PLJ 315 : (2003) 4 RCR(Civil) 840
High Courts18 Sept 2003Allowed
Raghbir and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2004) 1 CivCC 705 : (2004) 136 PLR 545 : (2003) 4 RCR(Civil) 861
Stamp Act, 1899 — Section 47A
High Courts18 Sept 2003Dismissed
Girish Rajpal and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 9 CriminalCC 413 : (2004) 1 RCR(Criminal) 817
Penal Code, 1860 (IPC) — Section 304B
High Courts18 Sept 2003Allowed
Charanjit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 123 : (2003) 4 RCR(Civil) 848
Punjab Panchayat Election Rules, 1994 — Rule 31, 31(1), 31(2)Punjab State Election Commission Act, 1994 — Section 58, 58(2)
High Courts18 Sept 2003
Dr. Monika Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 681 : (2003) 4 RCR(Criminal) 508
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 279, 304, 304A, 427
High Courts18 Sept 2003Dismissed
Vijay Kumar Vs Kamla Rani
Punjab And Haryana At Chandigarh · (2004) 1 BC 538 : (2004) CriLJ 578 : (2003) 4 RCR(Criminal) 866
Criminal Procedure Code, 1973 (CrPC) — Section 311, 401Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts18 Sept 2003Dismissed
Syal Leasing Ltd. Vs Assistant Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2003) 185 CTR 451 : (2004) 266 ITR 639 : (2004) 138 TAXMAN 4
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147, 148
High Courts17 Sept 2003
Vinod Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 868 : (2004) 1 RCR(Civil) 489
Land Acquisition Act, 1894 — Section 18, 23
High Courts17 Sept 2003Dismissed
Surian Singh Vs Swami Dhian Santosh Anand Puri Etc.
Punjab And Haryana At Chandigarh · AIR 2004 P&H 304 : (2003) 135 PLR 804 : (2004) 1 RCR(Civil) 217
High Courts17 Sept 2003
Satish Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 1 AICLR 80 : (2003) 4 RCR(Criminal) 470