High Courts24 Sept 2003Allowed
Ram Kishan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 136 PLR 885 : (2004) 1 RCR(Civil) 442
Land Acquisition Act, 1898 — Section 18
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,790 of 4,620
High Courts24 Sept 2003
Subash Chander Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 97 : (2004) 1 RCR(Civil) 695
Land Acquisition Act, 1894 — Section 18, 4
High Courts24 Sept 2003Allowed
Balwinder Singh @ Binder Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 8 CriminalCC 707 : (2004) 1 RCR(Criminal) 737
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 50
High Courts24 Sept 2003
State of Punjab Vs Jagdev Singh and others
Punjab And Haryana At Chandigarh · (2003) 09 P&H CK 0095
High Courts24 Sept 2003
State of Punjab Vs Guru Dutt and others
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Civil) 399
High Courts24 Sept 2003
Joginder Kaur Vs Gurdial Singh
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Civil) 575
High Courts24 Sept 2003
State of Haryana and another Vs Bhim Sain and others
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Civil) 565
High Courts24 Sept 2003
State of Punjab Vs Balwant Singh and others
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Civil) 386
High Courts24 Sept 2003
Bhajan Singh (Died) through LRs. Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2004) 2 RCR(Civil) 612
High Courts24 Sept 2003
State of Punjab Vs Shanti Nath
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Criminal) 745
High Courts24 Sept 2003
Chhinda Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 4 AICLR 870 : (2004) 1 CCJ 17 : (2004) 1 RCR(Criminal) 709
High Courts24 Sept 2003Dismissed
Dayal Chand Vs Smt. Chandi
Punjab And Haryana At Chandigarh · (2004) 136 PLR 218 : (2004) 1 RCR(Rent) 141
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts24 Sept 2003
Shashi Bala and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 137 PLR 63 : (2004) 1 RCR(Civil) 698
Land Acquisition Act, 1894 — Section 18
High Courts24 Sept 2003Allowed
Rajinder Pal Singh Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2004) 1 ILR (P&H) 64
Constitution of India, 1950 — Article 14, 15, 16, 233, 233(2)Haryana Civil Services (Judicial Branch) Rules, 1951 — Rule 1, 10, 11, 4, 7
High Courts24 Sept 2003Dismissed
Satinder Singh Vs Punjab State
Punjab And Haryana At Chandigarh · (2003) 9 CriminalCC 657 : (2003) 4 RCR(Criminal) 616
Essential Commodities Act, 1955 — Section 7
High Courts24 Sept 2003Dismissed
State of Punjab Vs Nek Singh
Punjab And Haryana At Chandigarh · (2004) 2 CivCC 137 : (2004) 1 RCR(Civil) 358
Land Acquisition Act, 1894 — Section 6
High Courts23 Sept 2003Dismissed
The Market Committee Vs Ganda Ram Kewal Krishan, Commission Agent
Punjab And Haryana At Chandigarh · (2004) 136 PLR 568 : (2003) 4 RCR(Civil) 629
Punjab Agricultural Produce Markets Act, 1961 — Section 23A
High Courts23 Sept 2003Dismissed
Vijay Kumar Vs Tarlok Chand
Punjab And Haryana At Chandigarh · (2004) 136 PLR 853 : (2004) 1 RCR(Civil) 462
Registration Act, 1908 — Section 17(1)
High Courts23 Sept 2003Dismissed
Jasdeep Singh Bains and Others Vs U.T. Chandigarh
Punjab And Haryana At Chandigarh · (2004) 2 BC 344
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 406, 420Prize Chits and Money Circulation Schemes Banning Act, 1978 — Section 3, 4
High Courts23 Sept 2003
Manju Bansal and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 4 AICLR 648 : (2005) 3 CLR 578 : (2005) 1 RCR(Criminal) 30