High Courts08 Oct 2003
Dharam Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 1 AICLR 613 : (2004) 1 AICLR 277 : (2004) 1 Cri.CC 465 : (2003) 4 RCR(Criminal) 908
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,788 of 4,620
High Courts08 Oct 2003
State of Haryana Vs Vinod Goel
Punjab And Haryana At Chandigarh · (2004) 1 AICLR 840 : (2004) 1 RCR(Criminal) 361
High Courts08 Oct 2003
Gora Lal and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Criminal) 698
High Courts08 Oct 2003Allowed
Shri Ganesh Trading Company Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2004) 187 CTR 382 : (2004) 265 ITR 495
Income Tax Act, 1961 — Section 271, 273(1), 273A
High Courts08 Oct 2003
Mahant Lachhman Dass Vs Puran Singh and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 743
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts08 Oct 2003Allowed
Mohan Singh alias Surinder Mohan Singh Vs Gurdit Singh and Others
Punjab And Haryana At Chandigarh · (2004) 3 CivCC 149 : (2004) 137 PLR 729
High Courts08 Oct 2003
Shri Ganesh Trading Co. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2004) 134 TAXMAN 441
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139, 148, 215, 217, 271
High Courts08 Oct 2003Dismissed
Kewal Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 8 CriminalCC 160 : (2003) 4 RCR(Criminal) 899
Penal Code, 1860 (IPC) — Section 304
High Courts07 Oct 2003
Gurmukh Singh and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Civil) 378
High Courts07 Oct 2003
Hari Krishan Joshi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 1 AICLR 393 : (2004) 1 Cri.CC 784 : (2003) 4 RCR(Criminal) 854
High Courts07 Oct 2003Dismissed
Smt. Nimmo Devi and Another Vs Smt. Manni Devi and Others
Punjab And Haryana At Chandigarh · (2004) 2 CivCC 625 : (2004) 137 PLR 385 : (2004) 2 RCR(Civil) 172
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Hindu Marriage Act, 1955 — Section 5(5)
High Courts07 Oct 2003
Oswal Agro Mills Limited Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2003) 135 STC 287
Constitution of India, 1950 — Article 226
High Courts07 Oct 2003Dismissed
Ajay Kumar Vs Gujjar Mal and Others
Punjab And Haryana At Chandigarh · AIR 2004 P&H 167 : (2004) 138 PLR 495 : (2004) 1 RCR(Civil) 577
Transfer of Property Act, 1882 — Section 60
High Courts07 Oct 2003Dismissed
Karnail Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 8 CriminalCC 44 : (2003) 15 CriminalCC 760 : (2004) 1 RCR(Criminal) 55
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts07 Oct 2003Dismissed
Rani Paliwal Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2003) 185 CTR 333 : (2004) 268 ITR 220
Income Tax Act, 1961 — Section 260A, 80HHC
High Courts06 Oct 2003Dismissed
Jagan Nath and Another Vs Balbir Singh and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 603 : (2004) 2 RCR(Civil) 598
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
High Courts06 Oct 2003
Vikas Pipe Vs Commissioner of C. Ex.
Punjab And Haryana At Chandigarh · (2005) 99 ECC 11 : (2004) 112 ECR 138 : (2003) 158 ELT 680
Central Excise Rules, 1944 — Rule 57G
High Courts05 Oct 2003Dismissed
Harbans Singh Cheema Vs Harwant Singh (Dead) through L.Rs.
Punjab And Haryana At Chandigarh · (2005) 141 PLR 654
Specific Relief Act, 1963 — Section 39
High Courts03 Oct 2003
Commissioner of Income Tax Vs R.B.L. Banarsi Dass and Co. (P) Ltd.
Punjab And Haryana At Chandigarh · (2003) 264 ITR 671
High Courts28 Sept 2003
S.A. Jain College Trust and Managing Society, Ambala City, District, Vs State of Haryana through Collector, Land Acquisition, Ambala and another
Punjab And Haryana At Chandigarh · (2004) 1 CurLJ 423 : (2004) 1 PLR 287 : (2003) 4 RCR(Civil) 718