High Courts15 Oct 2003
Govt. of Haryana through District Collector, Faridabad Vs Lehre (Died) through LRs.
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Civil) 612
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,786 of 4,620
High Courts15 Oct 2003
Balwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 1 CLR 618 : (2004) 1 Cri.CC 561 : (2003) 4 RCR(Criminal) 896
High Courts15 Oct 2003
Assistant Collector Customs Vs Veda Singh and another
Punjab And Haryana At Chandigarh · (2004) 1 AICLR 936 : (2004) 2 Cri.CC 152 : (2004) 1 RCR(Criminal) 126
High Courts15 Oct 2003
State of Punjab Vs Rajinder Pall (died) LRs.and another
Punjab And Haryana At Chandigarh · (2004) 2 LJR 855 : (2004) 1 RCR(Civil) 692
High Courts15 Oct 2003
Avtar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 1 AICLR 582 : (2004) 1 Cri.CC 375 : (2003) 4 RCR(Criminal) 904
High Courts15 Oct 2003Dismissed
Matu Ram (deceased) through LRs. Vs Kartar Singh and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 569
Hindu Succession Act, 1956 — Section 30, 6
High Courts15 Oct 2003Allowed
Ajit Singh (Dead) through his Lrs. and Another Vs Karam Singh (Dead) through his Lrs. and Others
Punjab And Haryana At Chandigarh · (2005) 2 BC 361 : (2005) 1 CivCC 228 : (2005) 139 PLR 88 : (2004) 4 RCR(Civil) 386
Transfer of Property Act, 1882 — Section 44
High Courts15 Oct 2003Allowed
Banarsi Dass Mohan Lal Vs Canara Bank
Punjab And Haryana At Chandigarh · (2005) 1 BC 66 : (2005) 127 CompCas 224
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts15 Oct 2003Dismissed
The Assistant Collector Customs Vs Veda Singh and Another
Punjab And Haryana At Chandigarh · (2003) 8 CriminalCC 152
Customs Act, 1962 — Section 11, 135
High Courts15 Oct 2003Dismissed
Jagtar Singh @ Jagga Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 10 CriminalCC 607 : (2004) 2 RCR(Criminal) 380
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts15 Oct 2003
Bhagwan Singh Vs Basant Cycle Stores and Another
Punjab And Haryana At Chandigarh · (2004) 136 PLR 637 : (2004) 1 RCR(Rent) 157
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts15 Oct 2003
Jai Maa Bhawani Financiers Pvt. Ltd. Vs Muni Lal Kamal Kishore
Punjab And Haryana At Chandigarh · (2004) 2 BC 138 : (2004) 1 RCR(Criminal) 122
Criminal Procedure Code, 1973 (CrPC) — Section 320Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts15 Oct 2003Dismissed
Hem Raj and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 8 CriminalCC 157 : (2004) 1 RCR(Criminal) 324
Penal Code, 1860 (IPC) — Section 323, 376
High Courts15 Oct 2003
Charanjit Singh and Another Vs Stats of Haryana
Punjab And Haryana At Chandigarh · (2003) 8 CriminalCC 36 : (2004) 1 RCR(Criminal) 343
Penal Code, 1860 (IPC) — Section 376(2)(g), 452
High Courts15 Oct 2003Allowed
Dr. Swaran Singh, IAS Vs Jaswant Singh
Punjab And Haryana At Chandigarh · (2003) 8 CriminalCC 176
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 499
High Courts14 Oct 2003Dismissed
Jasbir Singh Vs Syndicate Bank and Others
Punjab And Haryana At Chandigarh · (2004) 1 CivCC 667 : (2004) 1 CivCC 667 : (2004) 136 PLR 483 : (2004) 1 RCR(Civil) 107
High Courts14 Oct 2003
Pawan Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 1 AICLR 360 : (2004) 1 Cri.CC 200 : (2003) 4 RCR(Criminal) 725
High Courts14 Oct 2003Dismissed
Ram Gopal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) CriLJ 736 : (2004) 2 RCR(Criminal) 911
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 27APenal Code, 1860 (IPC) — Section 120B, 27A, 460, 467, 468
High Courts14 Oct 2003Allowed
Kikkar Singh Vs Punjab State Electricity Board and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 876 : (2004) 1 RCR(Civil) 374
Constitution of India, 1950 — Article 14, 226
High Courts13 Oct 2003Dismissed
Major Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 8 CriminalCC 776 : (2004) 1 RCR(Criminal) 334
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 25