High Courts17 Oct 2003
Jasbir Kaur and Another Vs The Oriental Insurance Co.
Punjab And Haryana At Chandigarh · (2004) 136 PLR 484 : (2004) 1 RCR(Civil) 108
Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,785 of 4,620
High Courts17 Oct 2003
Randhir Nehra and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 1 AICLR 395 : (2004) 1 CLR 696 : (2003) 4 RCR(Criminal) 822
High Courts17 Oct 2003Dismissed
Murari Vs Lachhman Dass
Punjab And Haryana At Chandigarh · (2004) 137 PLR 574
High Courts17 Oct 2003Allowed
Shoqin Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 10 CriminalCC 226 : (2004) 1 RCR(Criminal) 47
Criminal Procedure Code, 1973 (CrPC) — Section 401, 482
High Courts16 Oct 2003
Ram Phal and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 365 : (2004) 1 RCR(Civil) 131
Land Acquisition Act, 1894 — Section 4, 6
High Courts16 Oct 2003Allowed
Latif Ahmed Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) 1 ILR (P&H) 245 : (2004) 136 PLR 89
High Courts16 Oct 2003Dismissed
Lachhman Dass Vs District Development and Panchayat Officer
Punjab And Haryana At Chandigarh · AIR 2004 P&H 135 : (2004) 136 PLR 691 : (2004) 1 RCR(Civil) 133
Constitution of India, 1950 — Article 226
High Courts16 Oct 2003Dismissed
Ram Piari Vs Balwant Singh and Others
Punjab And Haryana At Chandigarh · (2004) 2 BC 543
Registration Act, 1908 — Section 17(2)
High Courts16 Oct 2003
Kishan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 2 LJR 614 : (2003) 2 PLJ 467 : (2004) 1 PLR 717 : (2004) 1 RCR(Civil) 135
High Courts16 Oct 2003Dismissed
Mai Ram Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2003) 8 CriminalCC 425 : (2004) 1 RCR(Criminal) 140
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482
High Courts16 Oct 2003Allowed
Punjab State Civil Supplies Corporation Ltd. and Others Vs Bansal Rice Mills and Others
Punjab And Haryana At Chandigarh · (2005) 1 BC 136 : (2004) 136 PLR 482 : (2004) 1 RCR(Civil) 107
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts16 Oct 2003Dismissed
Meena Devi Vs Narender
Punjab And Haryana At Chandigarh · (2003) 8 CriminalCC 164
Criminal Procedure Code, 1973 (CrPC) — Section 319, 401
High Courts15 Oct 2003Dismissed
Prem Chand (Prem Parkash) Vs Ashok Kumar and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 715 : (2004) 1 RCR(Rent) 212
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts15 Oct 2003Dismissed
Swaran Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 8 CriminalCC 120 : (2003) 4 RCR(Criminal) 847 : (2004) 1 RCR(Criminal) 20
Penal Code, 1860 (IPC) — Section 307, 34
High Courts15 Oct 2003Dismissed
Amar Singh Vs Gopal and Another
Punjab And Haryana At Chandigarh · (2004) 136 PLR 321 : (2004) 1 RCR(Rent) 108
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)
High Courts15 Oct 2003Allowed
Hoshiar Singh Vs Ram Kumar and Others
Punjab And Haryana At Chandigarh · (2004) 3 CivCC 186 : (2004) 137 PLR 818
High Courts15 Oct 2003Allowed
Lachhman Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 8 CriminalCC 531 : (2004) 1 RCR(Criminal) 363
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts15 Oct 2003Dismissed
Hardev Singh and Another Vs Balwant Singh
Punjab And Haryana At Chandigarh · (2004) 136 PLR 685 : (2004) 1 RCR(Rent) 200
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2), 15(5)
High Courts15 Oct 2003
State of Punjab Vs Sukhdev Singh
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Criminal) 360
High Courts15 Oct 2003
Harbans Singh Cheema Vs Harwant Singh (Dead) through LRs.
Punjab And Haryana At Chandigarh · (2005) 3 PLR 654 : (2005) 2 RCR(Civil) 35