High Courts13 Oct 2003Dismissed
Mohd. Zakir Hussain Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) CriLJ 469 : (2004) 2 ILR (P&H) 434 : (2003) 4 RCR(Criminal) 758
Criminal Procedure Code, 1973 (CrPC) — Section 438
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,787 of 4,620
High Courts13 Oct 2003Allowed
Crown Gaskets (India) Vs Asstt. Excise and Taxation Officer and Another
Punjab And Haryana At Chandigarh · (2004) 137 STC 340
Haryana General Sales Tax Act, 1973 — Section 37(5), 37(6)
High Courts13 Oct 2003Dismissed
Commissioner of Central Excise Vs Punjab Recorders Ltd. and Another
Punjab And Haryana At Chandigarh · (2004) 91 ECC 224 : (2004) 165 ELT 34
Central Excises and Salt Act, 1944 — Section 35H, 35L
High Courts13 Oct 2003
Commissioner of Central Excise Vs Dhillon Kool Drinks and Beverage Ltd.
Punjab And Haryana At Chandigarh · (2004) 91 ECC 309
Central Excises and Salt Act, 1944 — Section 35(G)
High Courts09 Oct 2003Dismissed
Ex. Sepoy Ranjit Singh Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2003) 8 CriminalCC 244
Army Act, 1950 — Section 46Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts09 Oct 2003Dismissed
Kuldip Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) CriLJ 1006 : (2004) 2 RCR(Criminal) 572
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts09 Oct 2003
Ranjit Singh, Ex.Sepoy Vs Union of India and others
Punjab And Haryana At Chandigarh · (2004) 2 Cri.CC 244 : (2004) 1 RCR(Criminal) 138 : (2004) 1 RSJ 647 : (2004) 1 SCT 136
High Courts09 Oct 2003Allowed
Jagtar Singh Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2004) 136 PLR 368 : (2004) 1 RCR(Civil) 276
Haryana Panchayati Raj Act, 1994 — Section 51(3)
High Courts08 Oct 2003Dismissed
State of Punjab and Another Vs Ashok Kumar and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 61 : (2004) 1 RCR(Civil) 696
Land Acquisition Act, 1894 — Section 18
High Courts08 Oct 2003Allowed
State of Punjab Vs Rakesh Kumar
Punjab And Haryana At Chandigarh · (2003) 14 CriminalCC 910 : (2005) 4 RCR(Criminal) 298
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Essential Commodities Act, 1955 — Section 7
High Courts08 Oct 2003Dismissed
Pawan Kumar and Others Vs Smt. Pushpa Rani and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 591 : (2004) 1 RCR(Rent) 368
East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts08 Oct 2003Dismissed
State of Punjab Vs Sh. Nand Kishore Jain
Punjab And Haryana At Chandigarh · (2004) 1 ARBLR 275 : (2004) 136 PLR 283 : (2004) 1 RCR(Civil) 566
Arbitration Act, 1940 — Section 37(5)
High Courts08 Oct 2003Allowed
Punjab Wakf Board Vs Laique Ahmad
Punjab And Haryana At Chandigarh · AIR 2004 P&H 236 : (2004) 4 RCR(Civil) 580
Administration of Evacuee Property Act, 1950 — Section 11Waqf Act, 1954 — Section 66H, 8
High Courts08 Oct 2003Dismissed
Shri Karam Chand (Died) through LRs. Vs Piare Lal
Punjab And Haryana At Chandigarh · (2004) 138 PLR 314 : (2003) 2 RCR(Rent) 659
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)(1)Punjab Relief of Indebtedness Act, 1934 — Section 31
High Courts08 Oct 2003Dismissed
Amrit Sagar Kayshap Vs Shri Mohinder Singh
Punjab And Haryana At Chandigarh · (2004) 138 PLR 311 : (2004) 1 RCR(Rent) 477
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)(1), 15(5)
High Courts08 Oct 2003Allowed
Dinesh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 9 CriminalCC 383 : (2004) 1 RCR(Criminal) 815
Penal Code, 1860 (IPC) — Section 190, 342, 458
High Courts08 Oct 2003
Sarwan Singh (Dead) through LRs. Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Civil) 603
High Courts08 Oct 2003
Joginder Singh and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2004) 2 LJR 345 : (2004) 2 RCR(Civil) 623
High Courts08 Oct 2003
Umrao Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 1 LJR 587 : (2004) 1 RCR(Civil) 128
High Courts08 Oct 2003
Baba Dudha Hari Giri Gaushala, Uchana, Tehsil Narwana and another Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Civil) 615