High Courts17 Sept 2003
State of Punjab Vs Sudama
Punjab And Haryana At Chandigarh · (2004) 1 AICLR 173 : (2004) 1 Cri.CC 453
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,792 of 4,620
High Courts17 Sept 2003
State of Haryana Vs Malti Devi
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Civil) 398
High Courts17 Sept 2003
Fateh Chand and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2004) 2 LJR 18 : (2004) 1 RCR(Civil) 123
High Courts17 Sept 2003
State of Haryana Vs Ganga Ram
Punjab And Haryana At Chandigarh · (2004) 1 AICLR 275 : (2004) 1 RCR(Criminal) 741
High Courts17 Sept 2003
Sukhwinder Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Criminal) 762
High Courts17 Sept 2003
Ram Asra Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 1 AICLR 216
Penal Code, 1860 (IPC) — Section 361, 363
High Courts17 Sept 2003Dismissed
Sadhu Singh Vs Subedar Major Jarnail Singh and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 407 : (2004) 2 RCR(Civil) 201
Civil Procedure Code, 1908 (CPC) — Section 100Redemption of Mortgages (Punjab) Act, 1913 — Section 12, 4
High Courts17 Sept 2003Dismissed
Ram Kala Vs Giani
Punjab And Haryana At Chandigarh · (2004) 137 PLR 707 : (2004) 2 RCR(Civil) 751
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts17 Sept 2003Dismissed
Jai Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 8 CriminalCC 144 : (2003) 4 RCR(Criminal) 860
Penal Code, 1860 (IPC) — Section 307, 34
High Courts17 Sept 2003Allowed
Dalip Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 616 : (2003) 4 RCR(Criminal) 464
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 5(1)(e), 5(2)
High Courts17 Sept 2003
Puran Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2003) 135 PLR 871 : (2004) 2 RCR(Civil) 228
Land Acquisition Act, 1894 — Section 25
High Courts16 Sept 2003Dismissed
Manoj Kumar Vs Prabhu Ram
Punjab And Haryana At Chandigarh · (2003) 8 CriminalCC 73 : (2003) 4 RCR(Criminal) 887
Criminal Procedure Code, 1973 (CrPC) — Section 401Penal Code, 1860 (IPC) — Section 306
High Courts16 Sept 2003Allowed
The State of Haryana and Others Vs Sukhbir Singh and Others
Punjab And Haryana At Chandigarh · (2004) 101 FLR 63 : (2004) 2 ILR (P&H) 431 : (2004) 1 LLJ 317 : (2003) 135 PLR 806
Industrial Disputes Act, 1947 — Section 11A
High Courts16 Sept 2003
Ved Parkash Vs Parshottam Dass and another
Punjab And Haryana At Chandigarh · (2004) 2 ICC 363 : (2004) 1 RCR(Civil) 361
High Courts16 Sept 2003
Jagir Singh, Lt.Col. Vs Union of India
Punjab And Haryana At Chandigarh · (2004) 1 LJR 16 : (2004) 1 RCR(Civil) 299
High Courts16 Sept 2003
Piara Singh and Another Vs Sri Guru Arjan Dev College
Punjab And Haryana At Chandigarh · (2004) 1 CivCC 397 : (2004) 136 PLR 162 : (2003) 4 RCR(Civil) 532
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts16 Sept 2003Dismissed
Parminder Singh Garcha Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) CriLJ 75
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 420Prevention of Corruption Act, 1988 — Section 13(1)(D), 13(2)
High Courts15 Sept 2003Dismissed
Commissioner of C. Ex. Vs Jagatsons Industries
Punjab And Haryana At Chandigarh · (2004) 114 ECR 176 : (2004) 166 ELT 441
Central Excises and Salt Act, 1944 — Section 35H(1)
High Courts15 Sept 2003Allowed
V.P. Prasher Vs Haryana Urban Development Authority and Another
Punjab And Haryana At Chandigarh · (2003) 135 PLR 767 : (2004) 1 RCR(Civil) 433
High Courts15 Sept 2003
Commissioner of Income Tax Vs Ms. Monica Oswal, Jawahar Lal Oswal and Miss Ruchika Oswal
Punjab And Haryana At Chandigarh · (2004) 190 CTR 56 : (2004) 267 ITR 308
Income Tax Act, 1961 — Section 143(3), 260A