High Courts28 Sept 2005Allowed
Balwinder Singh Walia Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 1 RCR(Criminal) 709
Criminal Procedure Code, 1973 (CrPC) — Section 161
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,651 of 4,620
High Courts28 Sept 2005Allowed
Kultar Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2005) 4 RCR(Criminal) 690
Constitution of India, 1950 — Article 226, 227
High Courts28 Sept 2005Allowed
Baldev Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 1 RCR(Criminal) 147
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts28 Sept 2005
Harbhagwant Singh Dhillon Vs Haryana Roadways, Rewari and others
Punjab And Haryana At Chandigarh · (2006) 1 PLR 122 : (2006) 1 RCR(Civil) 536
High Courts27 Sept 2005Allowed
Prem Lata Vs Ram Sarup
Punjab And Haryana At Chandigarh · (2006) 142 PLR 477 : (2005) 4 RCR(Civil) 423
High Courts27 Sept 2005Allowed
Sriyansh Knitters Limited Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 1 RCR(Criminal) 55
Penal Code, 1860 (IPC) — Section 397
High Courts27 Sept 2005Allowed
Ramesh and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 09 P&H CK 0030
High Courts27 Sept 2005
Jaskaran Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 09 P&H CK 0023
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 17, 18
High Courts26 Sept 2005Allowed
Manisha Goyal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 1 RCR(Criminal) 162
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406
High Courts26 Sept 2005Dismissed
Harinder Jeet Kaur Vs Mohinder Paul Singh
Punjab And Haryana At Chandigarh · AIR 2006 P&H 85
Civil Procedure Code, 1908 (CPC) — Section 151Hindu Marriage Act, 1955 — Section 24
High Courts26 Sept 2005Allowed
Sat Pal and Kuldip Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 2 RCR(Criminal) 223
Essential Commodities Act, 1955 — Section 7
High Courts26 Sept 2005Allowed
M/s. Gupta Chemicals Private Ltd. and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 4 RCR(Criminal) 923
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts26 Sept 2005Allowed
Som Datt Builders Pvt. Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 2006 P&H 124 : (2006) 3 ARBLR 201 : (2006) 1 CivCC 544 : (2006) 142 PLR 423 : (2006) 1 RCR(Civil) 75
Contract Act, 1872 — Section 16, 28, 43, 43(3)
High Courts26 Sept 2005Allowed
Sat Pal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 16 CriminalCC 515
Essential Commodities Act, 1955 — Section 3, 7
High Courts23 Sept 2005Allowed
Gurnam Singh Vs Punjab Agricultural University and Others
Punjab And Haryana At Chandigarh · (2006) 142 PLR 84
Constitution of India, 1950 — Article 226, 227
High Courts23 Sept 2005Allowed
Hanuman Aggarwal Vs Satish Kumar
Punjab And Haryana At Chandigarh · (2006) 1 RCR(Criminal) 832
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts22 Sept 2005
Sidhartha Mitra and another Vs Dr. Kuldip Singh
Punjab And Haryana At Chandigarh · (2006) 1 RCR(Criminal) 678
Drugs and Cosmetics Act, 1940 — Section 19(2)(b)
High Courts22 Sept 2005Allowed
Sadhu Ram Vs Satish Kumar and another
Punjab And Haryana At Chandigarh · (2005) 4 RCR(Criminal) 904
Penal Code, 1860 (IPC) — Section 304B
High Courts22 Sept 2005Dismissed
Baljit Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2006) 1 RCR(Criminal) 145
Police Act, 1861 — Section 3
High Courts21 Sept 2005Allowed
Mehar Singh Vs Jagdev Singh
Punjab And Haryana At Chandigarh · (2006) 1 RCR(Criminal) 722
Criminal Procedure Code, 1973 (CrPC) — Section 407